High Courts26 Nov 1914
Dattajirao alias Tatyasaheb Bin Shidhojirao alias Abasaheb Ghorpade Vs Nilkantrao Bin Santojirao alias Bapusaheb Ghorpade
Bombay High Court · (1915) ILR (Bom) 352
Pensions Act, 1871 — Section 4, 6
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,091 of 61,203
High Courts26 Nov 1914
Joharmal Ladhooram Vs Chetram Harising
Bombay High Court · AIR 1915 Bom 115 : (1915) 17 BOMLR 293
Privy Council26 Nov 1914
Jehangir Dadabhoy and another Vs Kaikhusru Kavasha and others
Privy Council · (1914) AIR(PC) 18
High Courts26 Nov 1914Dismissed
Emperor Vs Jiwan
Allahabad High Court · AIR 1915 All 114(2) : (1915) ILR (All) 107
High Courts26 Nov 1914Allowed
Hub Lal and Another Vs Daya Shankar
Allahabad High Court · (1915) ILR (All) 105
High Courts26 Nov 1914Disposed Of
Gur Bakhsh Singh Vs Kashi Ram and Another
Allahabad High Court · (1915) ILR (All) 110
High Courts26 Nov 1914
Parmeshwar Dat Vs Anardan Dat
Allahabad High Court · AIR 1915 All 10(1) : (1915) ILR (All) 113
High Courts26 Nov 1914
Sreemanthu Raja Yarlagadda Mallikarjuna Nayudu Bahadur, Zamindar Garu of Chellapalli Vs Rajalapati Somya and Others
Madras High Court · (1916) ILR (Mad) 341
High Courts26 Nov 1914
Sreemanthu Raja Yarlagadda Mallikharjuna Nayadu Bahadur, Zamindar Garu of Chellapalli Vs Rajalapati Somayya and Others
Madras High Court · (1916) ILR (Mad) 341 : (1915) 2 LW 117 : (1914) 27 MLJ 718
High Courts25 Nov 1914
Kunwar Digambar Singh Vs Kunwar Ahmad Sayeed Khan
Bombay High Court · (1915) 17 BOMLR 393
High Courts25 Nov 1914Dismissed
Jambu Parshad Vs Muhammad Nawab Aftab Ali Khan
Bombay High Court · (1915) 17 BOMLR 413
Registration Act, 1877 — Section 32, 33
High Courts25 Nov 1914
Lala Sheo Nandan Lal Vs Moulvi Jainul Abdin and Others
Calcutta High Court · AIR 1915 Cal 543 : 29 Ind. Cas. 869
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Nov 1914
The Corporation of Calcutta Vs Promotho Nath Mullick
Calcutta High Court · 30 Ind. Cas. 643
Evidence Act, 1872 — Section 78, 78(5)
High Courts25 Nov 1914Dismissed
Sheonandan Lal Vs Zainal Abdin
Calcutta High Court · (1915) ILR (Cal) 849
Transfer of Property Act, 1882 — Section 55(b)
High Courts25 Nov 1914Dismissed
Mahomed Musa Vs Aghore Kumar Ganguli
Bombay High Court · (1915) 17 BOMLR 420
Privy Council25 Nov 1914
Jambu Prasad Vs Muhammad Nawab Aftab Ali Khan and others
Privy Council · (1914) AIR(PC) 16
Privy Council25 Nov 1914
Mahomed Musa and others Vs Aghore Kumar Ganguli and others
Privy Council · (1914) AIR(PC) 27
High Courts25 Nov 1914Dismissed
Kashi Ram and Others Vs Het Singh and Others
Allahabad High Court · (1915) ILR (All) 101
High Courts24 Nov 1914Dismissed
Rajendra Prosad Jha, Decree-holder Vs Upendra Nath Jha and Others
Calcutta High Court · (1914) 11 CAL CK 0001