High Courts21 Nov 1911Dismissed
Durga Prasad Lahiri Chowdhuri Vs Srimati Sashibala Debi
Bombay High Court · (1912) 14 BOMLR 177
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Privy Council21 Nov 1911
Durga Prasad Lahiri Chowdhuri and Others Vs Shashibala Debi and others
Privy Council · 14 IndCas 463
High Courts21 Nov 1911Disposed Of
Jagarnath Ojha Vs Ram Phal and Others
Allahabad High Court · (1912) ILR (All) 150
High Courts21 Nov 1911Dismissed
Kedar Nath Kasondhan and Another Vs Naipal Singh and Others
Allahabad High Court · (1912) ILR (All) 155
High Courts21 Nov 1911
Pugalia Vettorammal and Another Vs Vettor Goundan, minor by his next Friend and mother Poochammal and Another
Madras High Court · 13 Ind. Cas. 475 : (1912) 22 MLJ 321
High Courts20 Nov 1911
Dalpat Zopdoo Paul Vs Mahadu Uka
Bombay High Court · (1912) 14 BOMLR 259
Civil Procedure Code, 1908 (CPC) — Section 113Mamlatdars Court Act, 1906 — Section 23
High Courts20 Nov 1911
Ramasami Reddi Vs Lakshmiambal Ammal and Another
Madras High Court · 13 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 4
High Courts18 Nov 1911Allowed
Ram Sarup Vs Jasodha Kunwar and Others
Allahabad High Court · (1912) ILR (All) 158
High Courts18 Nov 1911Allowed
Sarovi Begam Vs Haider Shah and Others
Allahabad High Court · 13 Ind. Cas. 404
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts18 Nov 1911Allowed
Ram Sarup Vs Musammat Jasoda Kunwar and Others
Allahabad High Court · 13 Ind. Cas. 138
High Courts17 Nov 1911
Yimani Sitarama Sastrulu Vs Gora Ramudu and Others
Madras High Court · 13 Ind. Cas. 190
High Courts17 Nov 1911
Kherode Chandra Roy Chowdhury Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 377
Penal Code, 1860 (IPC) — Section 292
High Courts17 Nov 1911
Khirode Chunder Roy Chowfhury Vs Emperor
Calcutta High Court · 13 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 292
High Courts17 Nov 1911
Peediangadi Cheriyapurayil Cheeria Imbichi Beebi and Others Vs Puthiyangadi Cheriyapurayil Syed Ali and Others and Puthiyangadi Cheriyapurayil Syed Ali Hamida alias Kohyanbi Koya Tangal
Madras High Court · 13 Ind. Cas. 791
High Courts16 Nov 1911Dismissed
Emperor Vs Hari Govind Limaye
Bombay High Court · (1912) 14 BOMLR 40 : 13 Ind. Cas. 827
Press and Registration of Books Act, 1867 — Section 3
High Courts16 Nov 1911Allowed
Abdul Ghani Vs Abdul Majid
Allahabad High Court · 13 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts16 Nov 1911Allowed
Huran Bibi and Another Vs Hingan Bibi
Allahabad High Court · (1912) ILR (All) 148