High Courts22 Dec 1914
Saroda Prosad Bhattacharjee Vs Rai Manmotho Nath Mitter Bahadur
Calcutta High Court · AIR 1915 Cal 554 : 28 Ind. Cas. 371
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,087 of 61,203
High Courts22 Dec 1914Dismissed
Keshab Chandra Pramanik Vs Ajahar Ali Biswas
Calcutta High Court · (1914) 12 CAL CK 0010
High Courts22 Dec 1914
Emperor Vs Anandrao Balkrishna Rangnekar
Bombay High Court · (1915) 17 BOMLR 82
Penal Code, 1860 (IPC) — Section 499
High Courts22 Dec 1914
The Municipal Council of Kumbakonam Vs Veeraperumal Padayachi
Madras High Court · (1915) 28 MLJ 147
High Courts22 Dec 1914
P.M.A.M. Vellayam Chetty Vs Jothi Mahalinga Aiyar
Madras High Court · (1916) ILR (Mad) 386 : (1915) 2 LW 166 : (1915) 28 MLJ 138
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts19 Dec 1914Disposed Of
Deo Narain Singh Vs Ganga Singh and Another
Allahabad High Court · (1914) 12 AHC CK 0010
High Courts18 Dec 1914
Tribhovandas Narotamdas Vs Abdulally Hakimji Paghdivalla
Bombay High Court · AIR 1915 Bom 298 : (1915) 17 BOMLR 209
High Courts18 Dec 1914Disposed Of
In Re: Stamp Reference by the Board of Revenue
Allahabad High Court · (1915) ILR (All) 159
High Courts17 Dec 1914
Raman Behari Das Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 722
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1914
Bama Charan Gosain Vs Ram Kanai Dubey and Another
Calcutta High Court · AIR 1915 Cal 665 : 28 Ind. Cas. 374
Bengal Rent Recovery Act, 1885 — Section 16
High Courts17 Dec 1914Allowed
T.C. Mukerji Vs Afzal Beg and Others
Allahabad High Court · AIR 1915 All 1(2) : (1915) ILR (All) 155
High Courts17 Dec 1914
Sowcar Kamurudeen Sahib and Others Vs Noor Mahamed Usman Sahib and Others
Madras High Court · (1915) 28 MLJ 251
High Courts16 Dec 1914
Gopammal Vs V. Srinivasa Iyengar and Another
Madras High Court · (1915) 28 MLJ 96
High Courts16 Dec 1914Allowed
Ahmad Raza Khan Vs Ram Lal and Another
Allahabad High Court · AIR 1915 All 30 : (1915) ILR (All) 203
High Courts16 Dec 1914
Dasi Svarnam Vs Deivanayagam Pillai and Others
Madras High Court · (1915) 2 LW 269 : (1915) 28 MLJ 378
High Courts15 Dec 1914
Kammara Peda Subbayya and Another Vs Kararha Chennappa and Others
Madras High Court · (1915) 28 MLJ 303
High Courts15 Dec 1914
Venkatachallan Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376 : (1915) 28 MLJ 140
Contract Act, 1872 — Section 201, 218