High Courts16 Jan 1915Dismissed
Bachcha and Others Vs Shiam Lal
Allahabad High Court · AIR 1915 All 87 : 28 Ind. Cas. 622
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,085 of 61,203
High Courts15 Jan 1915
Raja Narendra Lal Khan Vs Nobin Behary Bhattacharjya
Calcutta High Court · AIR 1915 Cal 758 : 28 Ind. Cas. 133
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts15 Jan 1915
Narendra Lal Khan Vs Sarat Chandra Bhattacharjee
Calcutta High Court · (1915) 01 CAL CK 0004
High Courts15 Jan 1915
The Damodar Moholal Ginning and Manufacturing Company Ltd. Vs Nagindas Maganlal
Bombay High Court · AIR 1915 Bom 66(1) : (1915) 17 BOMLR 207
Companies Act, 1882 — Section 254
High Courts14 Jan 1915
Lala Singh and Others Vs Mir Latif Hossein and Others
Calcutta High Court · 28 Ind. Cas. 477
High Courts14 Jan 1915
The King-Emperor Vs Mohar Ali Sheikh
Calcutta High Court · (1915) 01 CAL CK 0018
High Courts14 Jan 1915
Lala Seosaran Lal Vs Harihar Prasad Singh
Calcutta High Court · 28 Ind. Cas. 452
Limitation Act, 1963 — Article 89
High Courts14 Jan 1915
Chulhan Singh and Another Vs Madho Singh and Others
Calcutta High Court · AIR 1915 Cal 769 : 28 Ind. Cas. 383
Bengal Land Registration Act, 1876 — Section 78
High Courts14 Jan 1915Allowed
Bhagwan Dayal and Another Vs Param Sukh Das
Allahabad High Court · AIR 1917 All 477 : (1915) ILR (All) 179
High Courts13 Jan 1915
East Indian Railway Company Vs Changai Khan
Calcutta High Court · (1915) ILR (Cal) 888
Railways Act, 1890 — Section 75
High Courts13 Jan 1915
The East Indian Railway Company Vs Changa Khan and Others
Calcutta High Court · 28 Ind. Cas. 245
Railways Act, 1890 — Section 75
High Courts13 Jan 1915
Surjamull Agarwala Vs Ram Chandra Mistry and Others
Calcutta High Court · 28 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts13 Jan 1915Dismissed
Narendra Chandra Lahiri Vs Afifannessa Bibi and Others
Calcutta High Court · (1915) 01 CAL CK 0016
High Courts13 Jan 1915
Emperor Vs Ramava Channappa
Bombay High Court · AIR 1915 Bom 297 : (1915) 17 BOMLR 217
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 304
High Courts13 Jan 1915Dismissed
Renka and Another and Bhola Nath Vs Nannhu Mal and Others
Allahabad High Court · 28 Ind. Cas. 896
High Courts13 Jan 1915Dismissed
Bhola Nath Vs Renka and Another and Nannhu Mal and Others
Allahabad High Court · (1915) ILR (All) 177
High Courts13 Jan 1915
Gaya Prasad Tewari and Others Vs Ram Phal Misir
Allahabad High Court · AIR 1915 All 5(2) : 28 Ind. Cas. 21
High Courts12 Jan 1915Dismissed
Islam Fatima and Others Vs Pothi Ram and Others
Allahabad High Court · (1915) ILR (All) 212