Privy Council20 Jan 1915
Toronto Suburban Railway Company Vs Corporation of the City of Toronto
Privy Council · (1917) AIR(PC) 216
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,084 of 61,203
High Courts20 Jan 1915
C. Rangasamy Naidu Vs Chinnasamy Iyer and Others
Madras High Court · (1915) 28 MLJ 326
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts20 Jan 1915
T.V. Rajaram Row and Others Vs A.B. Venkatachela Chettiar
Madras High Court · AIR 1916 Mad 636(2) : 29 Ind. Cas. 997
Trusts Act, 1882 — Section 20
High Courts19 Jan 1915
Musammat Ajiman Bibi and Others Vs Reasat Sheikh and Others
Calcutta High Court · 28 Ind. Cas. 570
Specific Relief Act, 1877 — Section 9
High Courts19 Jan 1915
Maharajah Sir Ravaneswar Prasad Singh Bahadur Vs Baijnath Ram Goenka
Bombay High Court · (1915) 17 BOMLR 442
High Courts19 Jan 1915Dismissed
Ahmed Musaji Saleji Vs Hashim Ebrahim Saleji
Bombay High Court · (1915) 17 BOMLR 432
Civil Procedure Code, 1908 (CPC) — Section 97
Privy Council19 Jan 1915
Ravaneshwar Prasad Singh and others Vs Baijnath Ram Goenka and others
Privy Council · (1915) AIR(PC) 24
Privy Council19 Jan 1915
Shivalingappa Basappa Shintre Vs Revappa and others
Privy Council · (1915) AIR(PC) 78
Privy Council19 Jan 1915
Ahmed Musaji Saleji and others Vs Hashim Ebrahim Saleji and others
Privy Council · (1915) AIR(PC) 116
High Courts19 Jan 1915Dismissed
Indar Pal and Another Vs The Imperial Bank
Allahabad High Court · AIR 1915 All 126 : 28 Ind. Cas. 593
High Courts19 Jan 1915Dismissed
The Imperlal Bank Vs Indar Pal and Another
Allahabad High Court · (1915) ILR (All) 214
High Courts19 Jan 1915Allowed
Kifayatullah Vs Municipal Board of Ajmere
Allahabad High Court · (1915) ILR (All) 220
High Courts19 Jan 1915
The Municipal Committee of Ajmere Vs Kifayatullah
Allahabad High Court · AIR 1915 All 10(2) : 28 Ind. Cas. 143
High Courts19 Jan 1915
P.M. Govindan Nair Vs M. Achutha Menon
Madras High Court · AIR 1915 Mad 1206 : (1916) ILR (Mad) 433 : (1915) 2 LW 290 : (1915) 28 MLJ 310
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jan 1915
Sukhlal Chundermull Vs Eastern Bank Ltd.
Calcutta High Court · AIR 1915 Cal 771(1) : (1915) ILR (Cal) 735 : 31 Ind. Cas. 238
High Courts18 Jan 1915
Gajanan Balkrishna Deshpande Vs Kashinath Narayan Deshpande
Bombay High Court · AIR 1915 Bom 99 : (1915) 17 BOMLR 372
High Courts18 Jan 1915Dismissed
Musammat Dulari and Another Vs Lal Bahadur Singh
Allahabad High Court · AIR 1915 All 136 : 28 Ind. Cas. 129
Contract Act, 1872 — Section 16
High Courts18 Jan 1915
M. Karunakara Menon and Another Vs M. Krishna Menon and Others
Madras High Court · (1916) ILR (Mad) 429 : (1915) 2 LW 196
High Courts18 Jan 1915
Hope Prudhomme and Co. Vs M. Earnest Louis Max, by his duly constituted Agents, Chambers and Co.
Madras High Court · AIR 1916 Mad 830 : 29 Ind. Cas. 575(1)
Contract Act, 1872 — Section 19