High Courts30 Jun 1913
In Re: In the goods of Gobinda Chandra Babajee
Calcutta High Court · (1913) 06 CAL CK 0021
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,082 of 61,106
High Courts30 Jun 1913
In The Matter of The Amrita Bazar Patrika
Calcutta High Court · (1913) 06 CAL CK 0020
High Courts30 Jun 1913
Bishnu Charan Roy Choudhury and Others Vs Bipin Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1914 Cal 863 : 25 Ind. Cas. 729
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jun 1913
Shaikh Nura Vs Baikuntha Nath Ray and Others
Calcutta High Court · 30 Ind. Cas. 398
High Courts30 Jun 1913
Prabhabati Dassi Vs Taibatunnessa Chowdhurani
Calcutta High Court · (1913) 06 CAL CK 0010
High Courts28 Jun 1913
Khetramani Dasee Vs Dhirendra Nath Roy
Calcutta High Court · (1914) ILR (Cal) 271 : 25 Ind. Cas. 370
High Courts27 Jun 1913
Sheikh Sanoo and Another Vs Muhammad Sabed
Calcutta High Court · 25 Ind. Cas. 539
High Courts27 Jun 1913Dismissed
Paltoo Pandey and others Vs Sri Newas Prosad Singh
Calcutta High Court · (1913) 06 CAL CK 0009
High Courts27 Jun 1913
Sheikh Faizu Vs Sheikh Doman
Calcutta High Court · AIR 1914 Cal 215 : 25 Ind. Cas. 536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts27 Jun 1913
Raja Peaky Mohun Mukherjee Vs Chandra Sekhar Sarkar
Calcutta High Court · (1913) 06 CAL CK 0001
High Courts27 Jun 1913Allowed
Emperor Vs Ramchandra Hari
Bombay High Court · (1913) 15 BOMLR 702 : 20 Ind. Cas. 620
Railways Act, 1890 — Section 101
High Courts26 Jun 1913
Emperor Vs Balkrishna Waman Kulkarni
Bombay High Court · (1913) ILR (Bom) 666
Penal Code, 1860 (IPC) — Section 467
High Courts26 Jun 1913Allowed
Emperor Vs Balkrishna Vaman Kulkarni
Bombay High Court · (1913) 15 BOMLR 708 : 20 Ind. Cas. 998
Penal Code, 1860 (IPC) — Section 463
High Courts26 Jun 1913
Deb Narain Dutt Vs Chairman Baruipore Municipality
Calcutta High Court · (1914) ILR (Cal) 168
Bengal Municipal Act, 1932 — Section 85Evidence Act, 1872 — Section 106
High Courts26 Jun 1913
Bai Kashibai Vs Shidapa Annapa and Others
Bombay High Court · (1913) ILR (Bom) 682
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jun 1913
Bai Kashibai Vs Shidappa Anapa Pujari
Bombay High Court · (1913) 15 BOMLR 823
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jun 1913
Puttangowda Mallangowda Patil Vs Nilkanth Kalo Deshpande
Bombay High Court · (1913) 15 BOMLR 773 : 20 Ind. Cas. 974
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts25 Jun 1913
Emperor Vs Sanalal Lalubhai and Gordhandas Keshavlal
Bombay High Court · (1913) 15 BOMLR 694 : 20 Ind. Cas. 613
Penal Code, 1860 (IPC) — Section 213, 214
High Courts24 Jun 1913Allowed
Timmappa Devarabhatta Vs Narsinh Timmaya Hebar
Bombay High Court · (1913) 15 BOMLR 794
High Court Circular Rules — Rule 96(1)
High Courts24 Jun 1913
Lalchand Nanchand Gujar Vs Narayan Hari
Bombay High Court · (1913) 15 BOMLR 836
Limitation Act, 1963 — Article 110