High Courts27 Jan 1915
Haji Moulvi Wazir Ahmad Vs Daya Kishun
Allahabad High Court · AIR 1915 All 226 : 28 Ind. Cas. 352
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,083 of 61,203
High Courts27 Jan 1915
In Re: Mukka Muthiriyan and Others
Madras High Court · AIR 1916 Mad 1222(1) : 31 Ind. Cas. 337
Penal Code, 1860 (IPC) — Section 141, 143
High Courts26 Jan 1915
Kodialbail Rymond Sebastian Lobo Vs Kodialbail Devu Shetty and Others
Madras High Court · 32 Ind. Cas. 245
High Courts26 Jan 1915
Abdul Gani Vs Emperor
Calcutta High Court · 30 Ind. Cas. 441
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c), 195(c)Penal Code, 1860 (IPC) — Section 467
High Courts26 Jan 1915
Satyendra Mohan Ghose and Others and Srimati Udaytara Chowdhurani and Others Vs Raj Mohan Guha and Others
Calcutta High Court · AIR 1915 Cal 831 : 29 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 100, 98
High Courts26 Jan 1915
Kshirod Chandra Ghose Vs Srish Chandra Ghose and Others
Calcutta High Court · 28 Ind. Cas. 894
Limitation Act, 1963 — Section 26
High Courts26 Jan 1915
Mahabir Sahu Vs Bhirgu Rai and Others
Allahabad High Court · AIR 1915 All 54 : 28 Ind. Cas. 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(3), 104(2)
High Courts26 Jan 1915
Emperor Vs Dip Narain
Allahabad High Court · 28 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 417
High Courts26 Jan 1915
In Re: Adapala Venkata Narasa Reddy and Another
Madras High Court · AIR 1916 Mad 1223 : 29 Ind. Cas. 96 : (1915) 2 LW 363
Privy Council25 Jan 1915
Attorney-General for the State of New South Wales (At the Relation of A.A. Cocks and others Vs J.L. Williams
Privy Council · (1915) AIR(PC) 150
High Courts25 Jan 1915Allowed
Muhammad Masihullah Khan and Another Vs Jarao Bai and Others
Allahabad High Court · AIR 1915 All 88 : (1915) ILR (All) 226
High Courts25 Jan 1915
Venkatarama Aiyar and Others Vs Krishna Iyer
Madras High Court · AIR 1915 Mad 940 : (1915) ILR (Mad) 1091 : (1915) 2 LW 200 : (1915) 28 MLJ 204
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts25 Jan 1915
Sona Alaga Kudumban, Karuppai Kone, Chitra and Anotherand Mangaikkarasu Pillai Vs N.S. Sivarama Aiyar
Madras High Court · AIR 1916 Mad 765 : 29 Ind. Cas. 31
Madras Estates Land Act, 1908 — Section 77
High Courts23 Jan 1915
Bharma Shidappa Pujari Vs Bhamagavda Shivagavda
Bombay High Court · AIR 1915 Bom 21 : (1915) 17 BOMLR 271
High Courts22 Jan 1915
Beni Singh Vs Barhamdeo Singh
Calcutta High Court · 28 Ind. Cas. 211
Transfer of Property Act, 1882 — Section 89
High Courts22 Jan 1915
Dwarka Nath Dass and Another Vs Monmohan Topedar
Calcutta High Court · AIR 1915 Cal 759(1) : 30 Ind. Cas. 34
Limitation Act, 1963 — Section 22
High Courts22 Jan 1915Dismissed
Durga Prasad and Another Vs Kanhai Ram
Allahabad High Court · (1915) ILR (All) 223
High Courts22 Jan 1915
K. Guruswami Naidu Vs K. Subba Naidu and Others
Madras High Court · 29 Ind. Cas. 265
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts21 Jan 1915Allowed
Jagarnath Gir Vs Tirguna Nand and Others
Allahabad High Court · 28 Ind. Cas. 139
Specific Relief Act, 1877 — Section 42
High Courts21 Jan 1915Disposed Of
Jagannath Gir Vs Tirguna Nand and Others
Allahabad High Court · AIR 1915 All 104 : (1915) ILR (All) 185