High Courts08 Feb 1915
Keshawe Surendra Sahi and Others Vs Rani Devendrabala Dasi
Calcutta High Court · 29 Ind. Cas. 211
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,080 of 61,203
High Courts08 Feb 1915Allowed
Ram Kishore Sadkhan Vs Manindra Mohan Ray
Calcutta High Court · (1915) 02 CAL CK 0034
High Courts08 Feb 1915
Monindra Mohan Roy Mukhopadhya Vs Ram Krishna Sadhukhan
Calcutta High Court · 28 Ind. Cas. 595
Evidence Act, 1872 — Section 32(5), 32(e)
High Courts08 Feb 1915Dismissed
Anand Sarup and Others Vs Asad Ali
Allahabad High Court · AIR 1915 All 106 : 28 Ind. Cas. 602
High Courts08 Feb 1915Allowed
Sher Khan and Others Vs Debi Prasad
Allahabad High Court · AIR 1915 All 84 : 28 Ind. Cas. 552
North Western Provinces Tenancy Act, 1901 — Section 107
High Courts08 Feb 1915Allowed
Ramjas Mal Vs Zaharya Singh
Allahabad High Court · AIR 1915 All 236 : 28 Ind. Cas. 358
High Courts08 Feb 1915Allowed
Debi Prasad Vs Sher Khan and Others
Allahabad High Court · (1915) ILR (All) 254
High Courts08 Feb 1915
The Collector of Benares in Charge of the Court of Wards and Another Vs Shiam Das and Others
Allahabad High Court · AIR 1915 All 29(2) : 28 Ind. Cas. 302
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts08 Feb 1915
Kishen Ballabh Vs Chure Mal and Another
Allahabad High Court · AIR 1915 All 228 : 28 Ind. Cas. 390
High Courts08 Feb 1915
Mohammad Husain Vs Mohammadi Bibi and Others
Allahabad High Court · AIR 1915 All 67(1) : 28 Ind. Cas. 600
High Courts08 Feb 1915
Rao Rama Rao by adoptive mother and next friend Rao Achamma Garu and Another Vs Narasimha Nayanim Varu and Others
Madras High Court · (1915) 2 LW 286 : (1915) 28 MLJ 363
High Courts08 Feb 1915
N. Subbayya and Another Vs P. Ramayya
Madras High Court · (1916) ILR (Mad) 537
Criminal Procedure Code, 1898 (CrPC) — Section 133, 435, 439
High Courts08 Feb 1915
Pakala Rama Rao and Others Vs Appana Kumaraswami
Madras High Court · AIR 1916 Mad 926(2) : 29 Ind. Cas. 471
High Courts07 Feb 1915
Pandit Sant Lal Vs Lala Sri Newas Das
Allahabad High Court · 32 Ind. Cas. 1005
High Courts05 Feb 1915
Pandit Raghu Nandan Lal Sarma Vs Madanmohan Dass
Calcutta High Court · 76 Ind. Cas. 333
High Courts05 Feb 1915
Krishna Kanta Ghosh Vs Jadu Kasya and Others
Calcutta High Court · 28 Ind. Cas. 839
Bengal Tenancy Act, 1885 — Section 182, 20
High Courts05 Feb 1915
Subedar Ahir Vs Emperor Chhatradhari Misser Vs Emperor on the Complainy of Ganesh Lohar and Barka Manjhi
Calcutta High Court · AIR 1915 Cal 866 : 28 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts05 Feb 1915
Maharaja Sir Rameshwar Singh Bahadur Vs Bheekdari Singh and Others and Tekput Singh
Calcutta High Court · 28 Ind. Cas. 505
High Courts05 Feb 1915Dismissed
Nissim Isaac Bekhor Vs Haji Sultanalli Shustary
Bombay High Court · AIR 1915 Bom 76 : (1915) 17 BOMLR 249
Contract Act, 1872 — Section 70
High Courts05 Feb 1915Dismissed
Afzal Shah Vs Muhammad Abdul Karim Khan
Allahabad High Court · AIR 1915 All 256 : 29 Ind. Cas. 633