High Courts27 Feb 1914
Lakshmiammal Vs Sundararaja Aiyangar and Another
Madras High Court · (1915) ILR (Mad) 788
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,079 of 61,135
High Courts27 Feb 1914
Jamna Das and Others Vs Uma Shanker and Another
Madras High Court · 25 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 41
High Courts27 Feb 1914
Prati Appala Raju Vs Muthuraju Surapa Raju
Madras High Court · AIR 1915 Mad 504 : 25 Ind. Cas. 628 : (1914) 1 LW 339 : (1914) 27 MLJ 676
Madras Estates Land Act, 1908 — Section 212
High Courts27 Feb 1914
In Re: Nandamuri Anandayya
Madras High Court · AIR 1915 Mad 812 : 25 Ind. Cas. 630 : (1914) 1 LW 355
Criminal Procedure Code, 1898 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 211
High Courts26 Feb 1914
Girija Nath Roy Chowdhury and Others Vs Chandi Charan Laha and Others
Calcutta High Court · AIR 1914 Cal 822 : 24 Ind. Cas. 286
High Courts26 Feb 1914
Abdul Gafur Mandal and Another Vs Uma kanta Pandit
Calcutta High Court · AIR 1915 Cal 33 : 24 Ind. Cas. 266
High Courts26 Feb 1914Dismissed
Faiyaz Husain and Fizza Begam Vs Khurshed Husain
Allahabad High Court · (1914) ILR (All) 289
High Courts26 Feb 1914
Murza Hyder Alli Sahib Vs Syed Hussain Raza Sahib and Others
Madras High Court · AIR 1915 Mad 444 : 24 Ind. Cas. 316 : (1914) 1 LW 398
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(1)Court Fees Act, 1870 — Section 7
High Courts25 Feb 1914
Bhupendra Kumar Chakravarti Vs Purna Chandra Bose
Calcutta High Court · AIR 1915 Cal 378 : 24 Ind. Cas. 232
High Courts25 Feb 1914Disposed Of
Secretary of State for India Vs Jwahir Lal
Allahabad High Court · 25 Ind. Cas. 48
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Feb 1914Disposed Of
Jawahir Lal Vs The Secretary of state for India in council
Allahabad High Court · (1914) ILR (All) 235
High Courts25 Feb 1914
Triloki Nath Vs Badri Das and Others
Allahabad High Court · AIR 1914 All 17(2) : (1914) ILR (All) 250
High Courts24 Feb 1914
M. Subbayya Vs M. Rachayya and Another
Madras High Court · AIR 1915 Mad 362 : (1914) ILR (Mad) 477
High Courts24 Feb 1914
Kashinath Ramchandra Vs Nathoo Keshav
Bombay High Court · 25 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts24 Feb 1914
Hari Annaji Deshpande and Maibai Vs Vasudev Janardhan Satbhai and Bagubai
Bombay High Court · AIR 1914 Bom 134 : (1914) 16 BOMLR 283
Privy Council24 Feb 1914
Sin. Manokarani Debi Vs Haripada Mitter and others
Privy Council · (1914) AIR(PC) 164
High Courts24 Feb 1914
C. Venkatasubbaramiah Vs Nambura Ramiah Sethi
Madras High Court · AIR 1914 Mad 66 : 24 Ind. Cas. 622
High Courts24 Feb 1914
Subbaroya Reddiar Vs Rajagopala Reddiar and Others
Madras High Court · (1915) ILR (Mad) 887
High Courts24 Feb 1914
P. Ramasami Naidu Vs Venkataramanjulu Naidu and Others
Madras High Court · AIR 1914 Mad 301 : (1914) 26 MLJ 467
Presidency Small Cause Courts Act, 1882 — Section 41