High Courts19 Feb 1915Allowed
Zahir Singh Vs Emperor
Allahabad High Court · AIR 1915 All 110 : 28 Ind. Cas. 646
Criminal Procedure Code, 1898 (CrPC) — Section 195, 537
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,077 of 61,203
High Courts19 Feb 1915Dismissed
Jadunandan and Others Vs Sheobalak
Allahabad High Court · AIR 1915 All 82 : 28 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts19 Feb 1915Dismissed
Emperor Vs Abdur Razzak and Another
Allahabad High Court · (1915) ILR (All) 286
High Courts18 Feb 1915
In Re: Subba Naiker minor by his Mother and next Friend, Kichiammal
Madras High Court · AIR 1916 Mad 699(1) : 30 Ind. Cas. 781 : (1915) 2 LW 754
High Courts18 Feb 1915
In Re: Indian Companies Act VI of 1882, In Re: Indian Specie Bank Ltd. and Sorabji Nusserwanji Pochkhanawalla
Bombay High Court · (1916) ILR (Bom) 134
Companies Act, 1882 — Section 58
High Courts18 Feb 1915
Kali Krishna Baiswas and Others Vs Ram Chandra Baidya and Others
Calcutta High Court · 29 Ind. Cas. 896
Bengal Tenancy Act, 1885 — Section 153, 40
High Courts18 Feb 1915
Hera Lal Roy Chowdhury Vs Lokenath Shaha and Others
Calcutta High Court · 29 Ind. Cas. 865
High Courts18 Feb 1915Dismissed
In Re: The Indian Specie Bank Ltd. S.N. Pochkhanawalla
Bombay High Court · (1915) 17 BOMLR 342
Companies Act, 1882 — Section 58
High Courts18 Feb 1915Dismissed
Musammat Sundar Kunwar Vs Dina Nath and Others
Allahabad High Court · 28 Ind. Cas. 432
High Courts18 Feb 1915Dismissed
Jamna Kunwar Vs Ramhit Singh and Another
Allahabad High Court · AIR 1915 All 166 : 28 Ind. Cas. 496
High Courts18 Feb 1915Dismissed
Sundar Kunwar Vs Dina Nath and Others
Allahabad High Court · AIR 1915 All 282 : (1915) ILR (All) 280
High Courts18 Feb 1915
The Secretary of State for India in Council Vs P. Venkayya (died) and Another
Madras High Court · (1917) ILR (Mad) 910
Transfer of Property Act, 1882 — Section 108
High Courts18 Feb 1915
Sri Sri Sri Vikramadeo Maharajlungaru and Maharaja of Jeypore Vs Kishetravara Todramal Narendra Tatraj Bahadur Garu, having died, his wife and legal, heir Sri Rukmini Pattamahadevi Garu
Madras High Court · 29 Ind. Cas. 365 : (1915) 2 LW 483
Evidence Act, 1872 — Section 90
High Courts17 Feb 1915
Hari Krishna Das Vs Dinor Kinla and Others
Calcutta High Court · 29 Ind. Cas. 355
High Courts17 Feb 1915
Emperor Vs Jamnadas Vasanji
Bombay High Court · (1915) 17 BOMLR 389
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts17 Feb 1915Allowed
The Ganges Sugar Works Ltd. Vs Nuri Miah
Allahabad High Court · 28 Ind. Cas. 384
Companies Act, 1956 — Section 96
High Courts17 Feb 1915Dismissed
Kishori Lal and Others Vs Rang Lal Kunwar and Others
Allahabad High Court · (1915) ILR (All) 278
High Courts17 Feb 1915Disposed Of
Ganges Sugar Works Ld. Vs Nuri Miah
Allahabad High Court · AIR 1915 All 284 : (1915) ILR (All) 273