High Courts30 Aug 1912
Konda Reddi Vs Ramasawmi Reddi and Others
Madras High Court · 17 Ind. Cas. 112
Easements Act, 1882 — Section 15
JUDGMENT DATABASE
Search 12,20,784 Indian judgments.
12,20,784 judgments in All Courts · page 60,076 of 61,040
High Courts30 Aug 1912
R. P. Konetti Naiker and Others Vs Jutu Gopalaiyar and Another
Madras High Court · 16 Ind. Cas. 869
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts30 Aug 1912
In Re: R. Nataraja Iyer
Madras High Court · (1913) ILR (Mad) 72 : 16 Ind. Cas. 755 : (1912) 23 MLJ 393
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 Aug 1912
Vaithinatha Iyer Vs Kuppu Thevan
Madras High Court · 17 Ind. Cas. 572
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts30 Aug 1912
Muthukrishnien and Others Vs Viraragava Iyer and Another
Madras High Court · 16 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 86
High Courts29 Aug 1912
Emperor Vs Intya Salabatkhan
Bombay High Court · (1912) 14 BOMLR 897 : 17 Ind. Cas. 714
Criminal Procedure Code, 1898 (CrPC) — Section 209, 337, 339
High Courts29 Aug 1912
Haripada Mandal and Others Vs Sanyasi Charan Biswas
Calcutta High Court · 18 Ind. Cas. 264
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts29 Aug 1912
Sundar Mal Marwari and Another Vs J.C. Murray
Calcutta High Court · 16 Ind. Cas. 963
Charter Act, 1861 — Section 15Court Fees Act, 1870 — Section 12, 7(iv)(e), 7(v)(e), 7(xi)(e)
High Courts29 Aug 1912
Emperor Vs Intya Salabat Khan
Bombay High Court · (1913) ILR (Bom) 146
Criminal Procedure Code, 1898 (CrPC) — Section 209, 339
High Courts29 Aug 1912
Emperor Vs Budhankhan Inayatkhan
Bombay High Court · (1912) 14 BOMLR 893 : 17 Ind. Cas. 537
Penal Code, 1860 (IPC) — Section 414
High Courts28 Aug 1912
Suknandan Singh Vs Emperor
Calcutta High Court · 17 Ind. Cas. 531
Criminal Procedure Code, 1898 (CrPC) — Section 35, 411
High Courts28 Aug 1912
Deputy Legal Remembrancer Vs Kadir Mirza
Calcutta High Court · 17 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 112, 117, 118, 123
High Courts28 Aug 1912
Gokhai Padhan and Others Vs Gones Lal Pandit
Calcutta High Court · 17 Ind. Cas. 936
Transfer of Property Act, 1882 — Section 88
High Courts28 Aug 1912
Ramanathan Chettyar and Another Vs Kalimuthu Pillay and Another
Madras High Court · (1914) ILR (Mad) 163 : 18 Ind. Cas. 189
High Courts28 Aug 1912
G. Narayanaswami Naidu Garu, Receiver Nidadavole Estate Vs Tirumala Setti, Subbayya and Another
Madras High Court · (1913) 24 MLJ 79
High Courts28 Aug 1912
G. Narayanasawmi Naidu Garu Vs Tirumalasetti Subbaya and Another
Madras High Court · 16 Ind. Cas. 698
High Courts28 Aug 1912
Audi Thevan and Others Vs Palani Thevan and Others
Madras High Court · 16 Ind. Cas. 702
High Courts27 Aug 1912
Bhicha Ram Sahu Vs Bishambhar Nath Sahi
Calcutta High Court · 17 Ind. Cas. 957
Chota Nagpur Encumbered Estates Act, 1876 — Section 2
High Courts27 Aug 1912
Sito Mahton and Others Vs F.F. Christien
Calcutta High Court · 17 Ind. Cas. 361
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1(r), 94(e)