High Courts17 Feb 1915
Rang Lal Kuar and Others Vs Kishori Lal and Others
Allahabad High Court · AIR 1915 All 57 : 28 Ind. Cas. 278
North Western Provinces Tenancy Act, 1901 — Section 21(2)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,078 of 61,203
High Courts17 Feb 1915
Ibrahimji Vs Hasanuddin Khan
Allahabad High Court · AIR 1915 All 231 : 28 Ind. Cas. 381
Limitation Act, 1963 — Article 182(5)
High Courts17 Feb 1915
Thakur Mordhaj Singh Vs Jahangiri Mal and Others
Allahabad High Court · 28 Ind. Cas. 428
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts16 Feb 1915
Emperor Vs Gulam Hyder Panjabi
Bombay High Court · (1915) 17 BOMLR 384
Penal Code, 1860 (IPC) — Section 337, 338, 88
High Courts16 Feb 1915Dismissed
Dumi Chand Vs Arja Nand and Others
Allahabad High Court · (1915) ILR (All) 272
High Courts16 Feb 1915
Duni Chand Vs Arja Nand and Another
Allahabad High Court · AIR 1915 All 158 : 28 Ind. Cas. 687
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts16 Feb 1915
Kalayi Narayana Jogithaya Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 568 : 29 Ind. Cas. 154 : (1915) 2 LW 413
Evidence Act, 1872 — Section 35
High Courts16 Feb 1915
In Re: Tanguturu Sriramulu
Madras High Court · AIR 1916 Mad 763(1) : 29 Ind. Cas. 29
High Courts15 Feb 1915
Fakir Chandra Gain Vs Giribala Dassya
Calcutta High Court · 31 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts15 Feb 1915Dismissed
Manorath Choube and Others Vs Musammat Sumera and Others
Allahabad High Court · AIR 1915 All 170 : 28 Ind. Cas. 454
High Courts15 Feb 1915
Pothi Naiken though his next friend K.N.P.R. Narayanasami Naicker Vs K. Nagama Naicker and Others
Madras High Court · (1915) 28 MLJ 423
Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts12 Feb 1915
Gajadhar Pershad Sahu Vs Bindubashini Pershad
Calcutta High Court · 29 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 47, 50
High Courts12 Feb 1915
Biseshwar Ray Chowdhury Vs Judhisthir Nath and Others
Calcutta High Court · 29 Ind. Cas. 437
Bengal Tenancy Act, 1885 — Section 111A
High Courts12 Feb 1915
A. Varadarajulu Chetty Vs A. Rajamma
Madras High Court · AIR 1916 Mad 873 : 30 Ind. Cas. 63 : (1915) 2 LW 322
High Courts11 Feb 1915
Ali Mahamud Vs Aftabuddin Bhuya and Another
Calcutta High Court · 34 Ind. Cas. 251
Bengal Tenancy Act, 1885 — Section 12
High Courts11 Feb 1915Dismissed
Diwan and Others Vs Buddhu and Others
Allahabad High Court · (1915) ILR (All) 267
High Courts11 Feb 1915
Budhu and Others Vs Dewan and Others
Allahabad High Court · AIR 1915 All 34 : 28 Ind. Cas. 265
High Courts11 Feb 1915
Kallu and Another Vs Parbhu Lal
Allahabad High Court · 28 Ind. Cas. 438
Contract Act, 1872 — Section 16
High Courts11 Feb 1915
In re: Annavi Muthiriyan
Madras High Court · (1916) ILR (Mad) 449
Evidence Act, 1872 — Section 33, 58
High Courts11 Feb 1915
In Re : Annavi Muthiriyan
Madras High Court · (1916) ILR (Mad) 449 : (1915) 28 MLJ 329
Evidence Act, 1872 — Section 167, 33