High Courts28 Nov 1912Dismissed
Banwari Lal and Others Vs Musammat Rama and Others
Allahabad High Court · 17 Ind. Cas. 915
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12,21,380 judgments in All Courts · page 60,086 of 61,069
High Courts28 Nov 1912
Ram Lal Vs Amar Chand
Allahabad High Court · 17 Ind. Cas. 653
Limitation Act, 1963 — Article 152, 29(b)
High Courts28 Nov 1912
Vuppuluri Atchayya and Others, Voppuluri Atchayya and Vempati China Ramayya and Others Vs Kanchumarti Venkata Seetarama Chandra Rao
Madras High Court · 18 Ind. Cas. 555
High Courts28 Nov 1912
Sitamraju Ramabrahmam Vs M. Lakshmanna
Madras High Court · 20 Ind. Cas. 843 : (1913) 25 MLJ 33
High Courts27 Nov 1912
Lakshmi Ammal and Another Vs P. Thyagaraya Mudaliar and Others P. Thyagaraya Mudaliar and Others Vs Lakshmi Ammal and Others
Madras High Court · 18 Ind. Cas. 378
High Courts27 Nov 1912
Kali Prosanna Das and Others Vs Bhagaban Mali
Calcutta High Court · 17 Ind. Cas. 587
Bengal Tenancy Act, 1885 — Section 105, 157
High Courts27 Nov 1912
Rodricks Vs Secretary of State For India
Calcutta High Court · (1913) ILR (Cal) 308
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts27 Nov 1912
Rasik Lal Sen and Others Vs Krishna Mohan Mandal Tikadar and Others
Calcutta High Court · 18 Ind. Cas. 249
High Courts27 Nov 1912
Ram Chandra Pal Vs Krishna L.L. Pal
Calcutta High Court · (1912) 11 CAL CK 0003
High Courts27 Nov 1912Dismissed
Udit Narain Dube and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Emperor Vs Udit Narain Dube and Others
Allahabad High Court · (1913) ILR (All) 109
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Saiyid Ali Vs Ali Jan and Sajjad Husain and Others
Allahabad High Court · (1913) ILR (All) 98
Civil Procedure Code, 1882 — Section 539Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Nov 1912Dismissed
Saiyad Ali Vs Ali Jan and Others
Allahabad High Court · 18 Ind. Cas. 573
High Courts27 Nov 1912
Haji Muhammad Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 17 Ind. Cas. 656
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts27 Nov 1912
In Re: Mogambara Pattan and Others
Madras High Court · 34 Ind. Cas. 305 : (1915) 28 MLJ 379
High Courts27 Nov 1912
K. Lakshmana Aiyar Vs Sankaramoorthy Pillayan and Others
Madras High Court · 18 Ind. Cas. 199
High Courts27 Nov 1912
Lakshma Ammal and Another Vs Tyagaraja Mudaliar and Others Tyagaraja Mudaliar and Others Vs Lakshma Ammal and Another
Madras High Court · (1913) 24 MLJ 450
High Courts27 Nov 1912
K. Lakshmana Iyer and Another Vs Sankaramurthi Pillay and Others
Madras High Court · 18 Ind. Cas. 199
Transfer of Property Act, 1882 — Section 55
High Courts26 Nov 1912
Srinivasa Ayyangar and Others Vs The Secretary of State Foe India and Others
Madras High Court · (1915) ILR (Mad) 92
High Courts26 Nov 1912Allowed
Ahmedbhai Habibbhai Vs The Bombay Fire and Marine Insurance Co. Ltd.
Bombay High Court · (1913) 15 BOMLR 19