High Courts02 May 1913
Appavu Chettiar Vs Nanjappa Goundan and Others
Madras High Court · 20 Ind. Cas. 792 : (1913) 25 MLJ 329
Evidence Act, 1872 — Section 19
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,088 of 61,106
High Courts01 May 1913
Mahomed Imamuddin Vs Debendra Nath, Sub-Inspector
Calcutta High Court · (1913) 05 CAL CK 0044
High Courts01 May 1913
Chintamani Pramanik Vs Hriday Nath Kamila
Calcutta High Court · 51 Ind. Cas. 123
High Courts01 May 1913Disposed Of
Emperor Vs Nepal and Others
Allahabad High Court · (1913) ILR (All) 407
High Courts01 May 1913Disposed Of
Amin-Ud-Din Haidar Vs Sheoraj Singh
Allahabad High Court · (1913) ILR (All) 402
High Courts01 May 1913
Balgobind Bhagat and Another Vs Nagina Misir and Another
Allahabad High Court · (1913) ILR (All) 405
High Courts30 Apr 1913
Manonmani Ammal Vs Vythialinga Naicker and Others
Madras High Court · (1913) 25 MLJ 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Apr 1913Dismissed
Ram Nath Singh Vs Basanta Narain Singh
Calcutta High Court · (1913) 04 CAL CK 0046
High Courts30 Apr 1913Dismissed
Hem Chandra Chaudhuri and Others Vs Atul Chandra Chakrabartty and Another
Calcutta High Court · (1913) 04 CAL CK 0032
High Courts30 Apr 1913Allowed
Pankhabati Chaudhurani Vs Nani Lal Singh
Calcutta High Court · (1913) 04 CAL CK 0030
High Courts30 Apr 1913Allowed
Buzlal Ghani Mia Vs Adak Patari and others
Calcutta High Court · (1913) 04 CAL CK 0024
High Courts30 Apr 1913
Shewdhar Sukul Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 990
Penal Code, 1860 (IPC) — Section 411
High Courts30 Apr 1913
Chamatkari Dasi Vs Triguna Nath Sardar and others
Calcutta High Court · (1913) 04 CAL CK 0010
High Courts30 Apr 1913
Narayana Aiyar and Others Vs Rama Aiyar and Others
Madras High Court · (1915) ILR (Mad) 396 : 20 Ind. Cas. 625 : (1913) 25 MLJ 219
Limitation Act, 1963 — Article 125, 7
High Courts29 Apr 1913Dismissed
Raja Debi Bakhsh Singh Vs Habib Shah
Bombay High Court · (1913) 15 BOMLR 640
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Limitation Act, 1908 — Article 176(I)
High Courts29 Apr 1913Dismissed
Todar Mal and Others Vs Phola Kunwar
Allahabad High Court · (1913) ILR (All) 389
High Courts29 Apr 1913
Umadai Raja Rajai Damara Kumara Thimma Nayanim Bahadur Varu Raja of Kalahasti Vs Sri Raja Velugoti Sri Rajagopala Krishna Yachendra Bahadur Varu, K.C.I.E., Maharajah of Venkatagiri and Another
Madras High Court · (1913) 25 MLJ 198
Transfer of Property Act, 1882 — Section 85
High Courts29 Apr 1913
Vairavan Chettiar and Another Vs Avicha Chettiar and Others
Madras High Court · (1915) ILR (Mad) 275 : (1913) 25 MLJ 256
Contract Act, 1872 — Section 235
High Courts29 Apr 1913
Kotagiri Venkataramarayanim and Others Vs Partibanda Basavayya
Madras High Court · 17 Ind. Cas. 185 : (1913) 25 MLJ 447
High Courts29 Apr 1913
Umadi Rajaha Rajai Damara Kumara Thimma Nayanim Bahadurvaru Raja of Kalahasti Vs Sri Raja Velugoti Sri Rajagopala Krishnayachendra Bahadurvaru K.C.I.E. Maharaja of Venkatagiri and Another
Madras High Court · (1915) ILR (Mad) 387