High Courts24 Nov 1914
Nagaraja Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 1113 : (1916) ILR (Mad) 304
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,092 of 61,203
High Courts24 Nov 1914
Srinivasa Ranga Rao Pantulu, by the Official Assignee, High Court Vs Raja Kumara Venkata Perumal Raju Bahadur, Varu, Rajah of Karvetnagar, Guardian Mr. W.A. Varadachariar
Madras High Court · (1915) 28 MLJ 67
Appellate Side Rules — Rule 75Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18
High Courts24 Nov 1914
Hattikudur Narain Rao and Others Vs Andar Sayad Abbas Sahib
Madras High Court · AIR 1915 Mad 1085 : (1915) 28 MLJ 44
Transfer of Property Act, 1882 — Section 43
High Courts24 Nov 1914
Chavali Subbamma alias Subbarayadu and Others Vs Tulluru Venkatrayudu and Others
Madras High Court · (1915) 28 MLJ 361
High Courts23 Nov 1914
K. Muthukaruppa Pillai Vs Sellathammal alias Kanakammal and Another
Madras High Court · AIR 1915 Mad 475 : (1916) ILR (Mad) 298 : (1915) 2 LW 38
High Courts23 Nov 1914
Tarak Nath Adhikari Vs Bhubaneshwar Mitra
Calcutta High Court · AIR 1915 Cal 427 : (1915) ILR (Cal) 780
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts23 Nov 1914
Tarak Nath Adhikari and Others Vs Bhubaneshwar Mitra
Calcutta High Court · 30 Ind. Cas. 988
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts23 Nov 1914Allowed
Dayabhai Narandas Vs Pestanji Jamshedji
Bombay High Court · AIR 1915 Bom 92(1) : (1915) 17 BOMLR 63
High Courts23 Nov 1914Dismissed
Baldeo Sahai Vs Behari Lal and Others
Allahabad High Court · AIR 1915 All 94(1) : (1915) ILR (All) 99
High Courts23 Nov 1914Dismissed
Anupa Kunwar Vs Achhaibar Singh and Others
Allahabad High Court · (1915) ILR (All) 97
High Courts21 Nov 1914Allowed
Suraj Mal Vs Hira Kunwar
Allahabad High Court · AIR 1915 All 55 : (1915) ILR (All) 94
High Courts20 Nov 1914
Gulli Sahu Vs Emperor
Calcutta High Court · AIR 1915 Cal 426 : (1915) ILR (Cal) 793
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1903 — Section 15, 7
High Courts20 Nov 1914Dismissed
Ali Baza and Others Vs Niamat Ali
Allahabad High Court · (1915) ILR (All) 86
High Courts20 Nov 1914Dismissed
Ras Behari Lal Vs Akhai Kunwar and Others
Allahabad High Court · (1915) ILR (All) 91
High Courts19 Nov 1914
Chowakkaran Keloth Makki Keyi Vs Karuvalote Parkum Ponnam-Bath Koomulli Madhavi Amma
Madras High Court · 29 Ind. Cas. 559
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts19 Nov 1914
Jogendra Nath Saha Vs Collector of Faridupur
Calcutta High Court · 30 Ind. Cas. 36
Bengal Wills and Intestacy Regulation, 1799 — Section 7
High Courts18 Nov 1914Dismissed
Hamabai Framji Petit and Moosa Hajee Hassam Vs The Secretary of State for India
Bombay High Court · (1915) 17 BOMLR 100
High Courts18 Nov 1914
Emperor Vs Bhagwan Chhagan
Bombay High Court · (1915) 17 BOMLR 68
Penal Code, 1860 (IPC) — Section 335
High Courts18 Nov 1914
Raghunath Singh Mohopatra and Others Vs Srimati Preya Sakhi Debi
Calcutta High Court · AIR 1915 Cal 595 : 28 Ind. Cas. 598