High Courts29 Oct 1915
Musammat Jiban Kuar Vs Govind Das
Allahabad High Court · AIR 1915 All 421
Stamp Act, 1899 — Section 57
JUDGMENT DATABASE
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12,24,710 judgments in All Courts · page 60,049 of 61,236
High Courts29 Oct 1915
K. Ramaswami Naicker Vs A. Seenimakayya Veluchami Naicker
Madras High Court · 32 Ind. Cas. 594
Madras Estates Land Act, 1908 — Section 55
High Courts29 Oct 1915
Kalianna Mudali Vs The Secretary of State for India in Council by the Collector of Salem
Madras High Court · AIR 1916 Mad 930(2) : 31 Ind. Cas. 982
Easements Act, 1882 — Section 47
High Courts29 Oct 1915
Mayandi Chettiar Vs Tirumalai Aiyangar and Others
Madras High Court · AIR 1916 Mad 907 : 31 Ind. Cas. 986
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts28 Oct 1915
Abdul Ali Choudhury and Others Vs Emperor
Calcutta High Court · 34 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 106
High Courts28 Oct 1915
Thirugnanapal Alias Vaikunta Nadan Vs Ponnammai Nodathi and Others
Madras High Court · 32 Ind. Cas. 569
High Courts28 Oct 1915
Krishnaswami Naidu Vs Seethalakshmi Ammal
Madras High Court · AIR 1916 Mad 1225(2) : (1916) ILR (Mad) 1029 : 31 Ind. Cas. 803 : (1916) 3 LW 317
High Courts27 Oct 1915
Sarakhi Abdul Rahiman Tara Gan and Another Vs Muhaidin Pathummal Bivi and Another and Pathummal Bivi
Madras High Court · 32 Ind. Cas. 83
High Courts27 Oct 1915
Adusumalli Krishnayya and Another Vs Adusumalli Lakshmipathi and Others Surapaneni Sobhanadramma Vs Adusumalli Lakshmipathi and Others Adusumalli Lakshmipathi and Others Vs Adusumalli Krishnayya and Others Adusumalli Venkataramayya and Another Vs Adusumalli Lakshmipathi and Others
Madras High Court · 32 Ind. Cas. 253
High Courts27 Oct 1915
In Re: Subbaraya Pillai and Others
Madras High Court · AIR 1916 Mad 786(1) : 31 Ind. Cas. 372
High Courts27 Oct 1915
Ganapathi Asari and Others Vs Sundaram Chetti
Madras High Court · 31 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Oct 1915
The Secretary of State for India In Council Vs Maharajah Sir Venkata Swetha Chalapatti Ranga Rao Bahadur Garu, K.C.I.E. Maharaja of Bobbili
Madras High Court · 32 Ind. Cas. 279
High Courts27 Oct 1915
In Re: G.G. Jeremiah
Madras High Court · AIR 1916 Mad 689 : (1916) ILR (Mad) 942
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts27 Oct 1915
The Secretary of State for India in Council Vs Maharajah Sri Maharajah Sahib Mahrbhan Dostan Maharajah Sri Rao Sir Venkata Swetha Chalapatti Ranga Rao Bahadur Garu, K.C.I.E. Maharajah of Bobbili
Madras High Court · (1916) 3 LW 119 : (1916) 30 MLJ 163
High Courts27 Oct 1915
Sarakki Abdul Rahiman Taragan and Another Vs Muhaidin Pathumal Bivi and Another and Pathummal Bivi
Madras High Court · (1916) 30 MLJ 104
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14(1)
High Courts26 Oct 1915
Sevugan Chetti By Next Friend Chockalingam Chetty Vs Rungammal
Madras High Court · 32 Ind. Cas. 34
High Courts26 Oct 1915
N.C. Whitton Vs Mammad Maistry
Madras High Court · 31 Ind. Cas. 377 : (1915) 2 LW 1069
Madras Planters Labour Act, 1903 — Section 35
High Courts26 Oct 1915
Ratnam alias Nanjunda Chetty and Others Vs Kolandai Ramasamy Chetti
Madras High Court · AIR 1916 Mad 927 : 31 Ind. Cas. 536 : (1915) 2 LW 1115
High Courts26 Oct 1915
T.B.K. Viswanathaswami Naiker Vs Kamulu Ammal and Others
Madras High Court · 31 Ind. Cas. 833 : (1915) 2 LW 1214