High Courts11 Nov 1915
Bugtha Simhadri Naidu Vs Behava Sitharama Patrudu and Others
Madras High Court · AIR 1916 Mad 1048 : 32 Ind. Cas. 129 : (1915) 2 LW 1244
JUDGMENT DATABASE
Search 12,24,754 Indian judgments.
12,24,754 judgments in All Courts · page 60,048 of 61,238
High Courts11 Nov 1915
Gopisetti Narayanaswami Naidu Garu, Receiver of Nidadavole and Medur Estates Vs Muthyala Venkatratnam and Others, Chinna Silaru Sahib and Muhammad Ajeem Sahib
Madras High Court · AIR 1916 Mad 1155(2) : 32 Ind. Cas. 816 : (1915) 2 LW 1207
High Courts11 Nov 1915Allowed
Bharat Indu and Others Vs Muhammad Mahbub Ali Khan
Allahabad High Court · AIR 1915 All 353 : 31 Ind. Cas. 586
Transfer of Property Act, 1882 — Section 90
High Courts11 Nov 1915
Sheo Mangal Singh Vs Chedu and Others
Allahabad High Court · AIR 1915 All 447 : 31 Ind. Cas. 914
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts11 Nov 1915
Narain Das and Others Vs Harakh Narain Lal and Others
Allahabad High Court · AIR 1915 All 396 : 31 Ind. Cas. 797
High Courts11 Nov 1915
In Re: Rangasami Padayachi and Others
Madras High Court · 31 Ind. Cas. 642
Penal Code, 1860 (IPC) — Section 148, 426, 506
High Courts11 Nov 1915
Prabhala Narasimhasomayajulu Garu Vs Muttury Somappa and Kollury Lakshminarayana
Madras High Court · 32 Ind. Cas. 944
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10
High Courts10 Nov 1915
Pothi Naicken By His Next Friend K.N.P.N. Narayanaswami Naicker Vs K. Nagama Naicker and Others
Madras High Court · 32 Ind. Cas. 486 : (1916) 3 LW 115
Registration Act, 1908 — Section 49
High Courts10 Nov 1915
Sree Raja Dantalooru Peda Venkata Jagannadha Raju Bahadur Garu and Another Vs Karlapati Radhakrishnaiah and Another
Madras High Court · 32 Ind. Cas. 941
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts10 Nov 1915
Hansa Godhaji Marwadi Vs Bhawa Jogaji Marwadi
Bombay High Court · AIR 1916 Bom 217 : (1916) ILR (Bom) 333 : 33 Ind. Cas. 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts10 Nov 1915Dismissed
Kidha Singh Vs Emperor
Allahabad High Court · AIR 1915 All 345 : 31 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts10 Nov 1915
Vasudevapatta Joshi Maha Patro and Others Vs Narayanapani Grahi and Others
Madras High Court · AIR 1916 Mad 919(1) : 31 Ind. Cas. 853
High Courts10 Nov 1915
Sree Raja Dantalooru Pedda Venkata Jagannadha Raju Bahadur Garu and Another Vs Kurlapathi Radhakrishniah and Another
Madras High Court · (1916) 30 MLJ 302
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts09 Nov 1915
Lakshumanan Chettiar and Others Vs Bommachi Naicker and Others
Madras High Court · 32 Ind. Cas. 416
High Courts09 Nov 1915
Yeechuri Ramamurthy Vs Yeechuri Ramamma and Others
Madras High Court · 33 Ind. Cas. 961 : (1916) 3 LW 322
Evidence Act, 1872 — Section 106
High Courts09 Nov 1915
Velayudham Pillai and Another Vs Perumal Naicker and Another
Madras High Court · 31 Ind. Cas. 811 : (1915) 2 LW 1210
High Courts09 Nov 1915
James Russel Mclaren and Others Vs V. Veeriah Naidu and Others
Madras High Court · AIR 1916 Mad 1038(2) : (1915) ILR (Mad) 1102 : 32 Ind. Cas. 1003
Limitation Act, 1908 — Article 183
High Courts09 Nov 1915
Yechuri Ramamurthi Vs Yechuri Ramamma and Others
Madras High Court · (1916) 30 MLJ 308
Evidence Act, 1872 — Section 106