Tribunals and Commissions17 Jun 20Dismissed
Hari Bandhu Sahu Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0034
Armed Forces Tribunal Act, 2007 — Section 14
JUDGMENT DATABASE
Search 12,24,754 Indian judgments.
12,24,754 judgments in All Courts · page 61,238 of 61,238
Tribunals and Commissions17 Jun 20Disposed Of
H Anjanappa Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0031
Tribunals and Commissions17 Jun 20Disposed Of
Satyendra Prasad Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0025
Tribunals and Commissions17 Jun 20Dismissed
Prem Vallabh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0024
Tribunals and Commissions17 Jun 20Dismissed
Rakesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(iii)
Tribunals and Commissions17 Jun 20Dismissed
Avadhesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0015
Tribunals and Commissions17 Jun 20Dismissed
Yogendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0013
Tribunals and Commissions17 Jun 20Dismissed
Navdeep Singh Lamba Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0012
Tribunals and Commissions17 Jun 20Disposed Of
Ranvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Jun 20Disposed Of
Krishan Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0007
Tribunals and Commissions17 Jun 20Dismissed
Suresh Chandra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0005
Tribunals and Commissions11 Jun 20Disposed Of
Bindeshwari Mandal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0009
Tribunals and Commissions01 Jun 20Disposed Of
Daya Ram Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0002
Tribunals and Commissions01 Jun 20Allowed
Ratan Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14