High Courts18 Jun 1913
Bissar Misser Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 261
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 342
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,047 of 61,069
High Courts17 Jun 1913Dismissed
Faizar Rahman Vs Maimuna Khatun
Calcutta High Court · (1913) 06 CAL CK 0005
High Courts17 Jun 1913
Hasan Malik Vs Rasul Malik
Bombay High Court · (1913) 15 BOMLR 680 : 20 Ind. Cas. 535
High Courts17 Jun 1913Disposed Of
Alam Singh Vs Gokul Singh and Others
Allahabad High Court · (1913) ILR (All) 484
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts16 Jun 1913
Benode Lal Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1914 Cal 879(1) : (1914) ILR (Cal) 164
Calcutta Municipal Act, 1923 — Section 408, 575, 622
High Courts16 Jun 1913
Debnarayan Dutt Vs Chunilal Ghose
Calcutta High Court · (1914) ILR (Cal) 137
Contract Act, 1872 — Section 62
High Courts16 Jun 1913
Ananda Chandra Roy Vs Abdullah Hossein Chowdhury
Calcutta High Court · (1914) ILR (Cal) 148
Transfer of Property Act, 1882 — Section 54
High Courts16 Jun 1913Dismissed
Chhogmal Balkisandas Vs Jainarayen Kanyialal
Bombay High Court · (1913) 15 BOMLR 750 : 20 Ind. Cas. 882
High Courts16 Jun 1913Dismissed
Ram Raj Vs Brij Nath and Others
Allahabad High Court · (1913) ILR (All) 470
High Courts13 Jun 1913
Bhimabai Krishnappa Desai Vs Tayappa Murarrao Nadgauda
Bombay High Court · (1913) 15 BOMLR 783
High Courts12 Jun 1913
Shiba Prosad Samanta Vs Rakhalmani Dasee
Calcutta High Court · (1914) ILR (Cal) 130
High Courts11 Jun 1913
Emperor Vs Fattoo Mahomed Sher Mahomed and Others
Bombay High Court · (1913) ILR (Bom) 651
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 4(c)
High Courts11 Jun 1913
Bijoychand Mahatab Vs Kalipada Chatterjee
Calcutta High Court · (1914) ILR (Cal) 57
High Courts10 Jun 1913Allowed
Indra Mani Dasya Vs Priyanath Chackrabarty and Others
Calcutta High Court · (1913) 06 CAL CK 0008
High Courts10 Jun 1913Dismissed
Nabin Chandra Saha and Org. Vs Hem Chandra Ray and Another
Calcutta High Court · (1913) 06 CAL CK 0003
High Courts10 Jun 1913Dismissed
Bhaiya Janki Pershad Singh Vs Bhaiya Dwarka Pershad Singh
Bombay High Court · (1913) 15 BOMLR 853
Oudh Estates Act, 1869 — Section 2
Privy Council10 Jun 1913
Dwarka Prasad Singh Vs Janki Prasad Singh
Privy Council · (1913) 35 ILRPC 391
High Courts09 Jun 1913
Nabin Chandra Tripati Vs Prankrishna De
Calcutta High Court · AIR 1914 Cal 163 : (1914) ILR (Cal) 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23