High Courts16 Jul 1914
Raman Nambiar Vs Raman Nambiar
Madras High Court · AIR 1915 Mad 307(2) : (1914) 1 LW 541 : (1914) 27 MLJ 175
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,045 of 61,135
High Courts16 Jul 1914
Karuppayee Vs Chinnammal and Others
Madras High Court · AIR 1915 Mad 492 : 25 Ind. Cas. 191 : (1914) 1 LW 537
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jul 1914Dismissed
Kailash Chandra Nath Vs Sheikh Chhenu
Calcutta High Court · AIR 1915 Cal 513(1) : (1915) ILR (Cal) 546
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(n)
High Courts14 Jul 1914
Kailash Chandra Nath and Another Vs Sheikh Chhenu
Calcutta High Court · 30 Ind. Cas. 804
Evidence Act, 1872 — Section 92
High Courts14 Jul 1914Dismissed
Lala Kalyan Mal Vs Samondu and Others
Allahabad High Court · 25 Ind. Cas. 272
North Western Provinces Tenancy Act, 1901 — Section 58
High Courts14 Jul 1914
Raja Kamadana Venkatanarasimha Ramachandra Row Bahadur Zamindar Garu, Zamindar of Guruza (died), and Others Vs Konduri Chinna Venkayya and Another
Madras High Court · 25 Ind. Cas. 57 : (1914) 1 LW 575
High Courts14 Jul 1914
Bommaya Hegade Vs Srinivasa Hebbara and Jalayakshi, minor by her guardian Anandram Madi
Madras High Court · AIR 1915 Mad 25(2) : 25 Ind. Cas. 900 : (1914) 27 MLJ 305
High Courts14 Jul 1914
Avudai Ammal Vs Ganapathi Aiyar and Another
Madras High Court · 25 Ind. Cas. 28
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts13 Jul 1914
Mahim Chandra Sarkar Vs Hara Kumari Dasee and Others Hemangini Dasee and Another Vs Mahim Chandra Sarkar
Calcutta High Court · 30 Ind. Cas. 798
High Courts13 Jul 1914
Mahim Chandra Sarkar Vs Hara Kumari Dasee
Calcutta High Court · AIR 1915 Cal 487 : (1915) ILR (Cal) 561
High Courts13 Jul 1914
Co-Operative Hindustan Bank Ltd. Vs Bhola Nath Borooah
Calcutta High Court · 31 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Para 8(II)
High Courts13 Jul 1914
Unde Rajah Raja Sri Raja Velugoti Srirajagopala Krishna Yachendra Bahadur, K.C.I.E., Panchahazar Munsubdar The Mahrajah of Venkatagiri Vs Sheikh Mohadeen Sahib and Others
Madras High Court · AIR 1915 Mad 545 : 25 Ind. Cas. 590(1) : (1914) 1 LW 592
Madras Estates Land Act, 1908 — Section 27
High Courts13 Jul 1914
K. Vilvanatha Mudaliar Vs Mannar Naidu
Madras High Court · AIR 1915 Mad 20 : 25 Ind. Cas. 425 : (1914) 1 LW 667
Madras Estates Land Act, 1908 — Section 192
High Courts13 Jul 1914
Vungarala Seshayya and Another, Vungarala Sattirazu, Ganni Veerayya and Chintapalli Sattirazu and Another Vs Tadapalli Subba Rao and Others Damisetti Venkataswamy and Others Vs Alla Narayanasawmy and Others
Madras High Court · 25 Ind. Cas. 61
High Courts13 Jul 1914
The Municipal Council of Tirupati Vs Sree Mahant Prayag Dossjee Varu
Madras High Court · AIR 1915 Mad 594 : (1914) 1 LW 513 : (1914) 27 MLJ 231
High Courts11 Jul 1914Allowed
Baldeo Prasad and Another Vs The Collector of Pilibhit
Allahabad High Court · (1915) ILR (All) 13
High Courts10 Jul 1914
Sukh Kunwar Chandar alias Sttkhmar Chandar and Others Vs Musammat Bhagwani
Allahabad High Court · AIR 1914 All 265 : 25 Ind. Cas. 233
High Courts10 Jul 1914
Chandarbhan Vs Har Gopal and Others
Allahabad High Court · AIR 1914 All 424(2) : 25 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 53
High Courts10 Jul 1914
Gaya Prasad and Others Vs Musammat Lareti Kuar and Others
Allahabad High Court · AIR 1914 All 552 : 25 Ind. Cas. 821
Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66