High Courts24 Mar 1914Dismissed
Tayabali Gulam Husein Vs Atmaram Sakharam Vani
Bombay High Court · AIR 1914 Bom 299 : (1914) 16 BOMLR 520 : 25 Ind. Cas. 375
Civil Procedure Code, 1882 — Section 268
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,044 of 61,106
High Courts24 Mar 1914Allowed
Kaniz Fatima Begam Vs Sakina Bibi and Others
Allahabad High Court · AIR 1914 All 475 : (1914) ILR (All) 318 : 25 Ind. Cas. 120
High Courts24 Mar 1914
Kunhambi and Others Vs Kalanthar and Others
Madras High Court · AIR 1915 Mad 711 : (1915) ILR (Mad) 1052 : (1914) 27 MLJ 156
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts23 Mar 1914Dismissed
Hem Chandra Chowdhury Vs Hemanta Kumari Debi
Calcutta High Court · (1914) 03 CAL CK 0001
High Courts23 Mar 1914Dismissed
Asghar Ali Vs Amina Begam and Others
Allahabad High Court · 24 Ind. Cas. 59
Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9
High Courts20 Mar 1914Dismissed
Fazal Husain Khan Vs Ali Husain and Others
Allahabad High Court · (1914) ILR (All) 431
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts20 Mar 1914
Godavarthi Peria alias, Ethirajayya by mother and next friend Mahalakshmamma Vs Godavarthy Lakshmi Devamma and Others
Madras High Court · AIR 1914 Mad 304 : (1916) ILR (Mad) 476 : 24 Ind. Cas. 96
High Courts20 Mar 1914
The President, Vakils' Association, High Court Vs A Vakil of the High Court
Madras High Court · AIR 1914 Mad 635 : (1914) 26 MLJ 429
High Courts20 Mar 1914
Vavuttu Naicken Vs Venkata Sesha Aiyar and Another
Madras High Court · AIR 1914 Mad 119(1) : 24 Ind. Cas. 806
High Courts19 Mar 1914
Sri Rajah Vadrevu Ranganayakamma Garu Zamindarni of Vegayammapeta Estate Vs The Secretary of State for India in Council
Madras High Court · 24 Ind. Cas. 741 : (1915) 28 MLJ 297
High Courts19 Mar 1914
Durgi Nikarini Vs Goberdhan Bose
Calcutta High Court · AIR 1915 Cal 64 : 24 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 106, 116, 2(c)
High Courts19 Mar 1914Dismissed
Rudra Partpap Sahi Vs Dawan Singh and Others
Allahabad High Court · AIR 1914 All 478 : 24 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts19 Mar 1914Dismissed
Mahabir Prasad Vs The Collector of Allahabad
Allahabad High Court · AIR 1914 All 44 : (1914) ILR (All) 277
High Courts18 Mar 1914
Noni Gopal Basu Vs Taresh Chandra Ghosh
Calcutta High Court · AIR 1915 Cal 563(1) : 30 Ind. Cas. 212
High Courts18 Mar 1914
Midnapore Zemindary Co. Ltd. Vs Nitya Kali Dasi
Calcutta High Court · AIR 1914 Cal 693 : 24 Ind. Cas. 243
High Courts18 Mar 1914
Jotindra Mohun Rai Chowdhury Vs Brojekdra Kumar Datta Munshi and Others
Calcutta High Court · AIR 1914 Cal 728 : 24 Ind. Cas. 249
Privy Council18 Mar 1914
Lala Mahabit Prasad and others Vs Mt. Taj Begum and others
Privy Council · (1914) AIR(PC) 95
High Courts18 Mar 1914
In Re: Narayana Nadan
Madras High Court · AIR 1915 Mad 229 : (1915) ILR (Mad) 1044
High Courts18 Mar 1914
In Re: Narayana Nadar
Madras High Court · (1914) 1 LW 301 : (1914) 26 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 203