High Courts07 Jul 1915Dismissed
Usmanmiya Abdullamiya Vs Vali Mahomed Husainbhai
Bombay High Court · AIR 1915 Bom 228 : (1915) 17 BOMLR 693 : 30 Ind. Cas. 904
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,042 of 61,203
High Courts07 Jul 1915Allowed
Bhuri Begam and Another Vs Ram Ratan Lal and Muhammad Yusuf Khan and Others
Allahabad High Court · (1916) ILR (All) 7
Transfer of Property Act, 1882 — Section 90
High Courts07 Jul 1915
Ramratan Lal and Others Vs Bhuri Begum and Another
Allahabad High Court · AIR 1915 All 397 : 30 Ind. Cas. 792
Transfer of Property Act, 1882 — Section 90
High Courts05 Jul 1915
Usmanmiya Abdullamiya and Another Vs Valli Mahomed Husainbhai and Another
Bombay High Court · (1916) ILR (Bom) 28
High Courts05 Jul 1915
Ahmed Musaji Saleji Vs Mamooji Musaji and Others
Calcutta High Court · 31 Ind. Cas. 315
High Courts05 Jul 1915
Kishan Lal Vs Sultan Singh
Allahabad High Court · AIR 1915 All 350 : (1916) ILR (All) 5
High Courts03 Jul 1915
In Re: Hawkins, General Manager, The Indian Aluminium Company Limited
Madras High Court · AIR 1916 Mad 655(2) : (1916) ILR (Mad) 686
High Courts03 Jul 1915
Qasim Beg Vs Muhammad Zia Beg
Allahabad High Court · AIR 1915 All 212 : (1915) ILR (All) 640
High Courts03 Jul 1915
Mirza Qasim Beg Vs Muhammad Zia Beg
Allahabad High Court · 29 Ind. Cas. 968
Limitation Act, 1963 — Article 120
High Courts02 Jul 1915
Mukunchand Rajaram Balia Vs Nihalchand Gurmukhrai
Bombay High Court · (1916) ILR (Bom) 517
Contract Act, 1872 — Section 47
High Courts02 Jul 1915
Baijnath Mistri and Others Vs Raja Jung Bahadur
Calcutta High Court · 30 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jul 1915
Mukanchand Rajaram Balia Vs Nihalchand Gurmukhrai
Bombay High Court · AIR 1916 Bom 268 : 32 Ind. Cas. 948
Contract Act, 1872 — Section 47
High Courts02 Jul 1915Dismissed
Parsotam Das and Another Vs E.V. David
Allahabad High Court · 30 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts02 Jul 1915Dismissed
Prem Nath Tiwari and Another Vs Chatarpal Man Tiwari and Another
Allahabad High Court · (1915) ILR (All) 638
High Courts02 Jul 1915Dismissed
Ram Nath Tewari Vs Chatterpalman Tewari
Allahabad High Court · AIR 1915 All 349(2) : 30 Ind. Cas. 521
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 6
High Courts01 Jul 1915
Raja Peary Mohun Mukerjee Vs Chandra Sekhar Sarkar and Others Isabella Robinson and Others Vs Chandra Sekhar Sarkar and Others
Calcutta High Court · 33 Ind. Cas. 59
High Courts01 Jul 1915Allowed
Abdul Qayum Vs Fida Husain
Allahabad High Court · AIR 1915 All 463 : 30 Ind. Cas. 551
High Courts01 Jul 1915Dismissed
Kashi Ram Vs Kesar Kunwar, Kewal Singh and Others
Allahabad High Court · (1915) ILR (All) 634
High Courts01 Jul 1915Dismissed
Kesar Kunwar Vs Kashi Ram
Allahabad High Court · AIR 1915 All 480 : 30 Ind. Cas. 777