High Courts13 Jul 1915
Srinivasa Mudali Vs Ramasamy Mudali and Others
Madras High Court · AIR 1916 Mad 809 : 30 Ind. Cas. 380 : (1915) 2 LW 693
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,041 of 61,203
High Courts12 Jul 1915
Kuthaledath Narayana Moothod and Others Vs The Cochin Sircar
Madras High Court · AIR 1916 Mad 835 : 30 Ind. Cas. 511 : (1915) 2 LW 637
High Courts12 Jul 1915
Niras Purbe and Another Vs Musammat Tetri Pasin and Others
Calcutta High Court · 32 Ind. Cas. 82
Transfer of Property Act, 1882 — Section 41
High Courts12 Jul 1915
Panchumoni Dassi and Another Vs Chandra Kumar Ghose and Others
Calcutta High Court · 31 Ind. Cas. 319
High Courts12 Jul 1915
K. Narayana Moothad et al. Vs The Cochin Sirkar
Madras High Court · (1916) ILR (Mad) 661
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts10 Jul 1915
Ladkabai Vs Navivahu
Bombay High Court · AIR 1915 Bom 124 : (1915) 17 BOMLR 783
Trusts Act, 1882 — Section 6
High Courts10 Jul 1915Dismissed
Tulshi Ram Vs Abrar Ahmad and Others
Allahabad High Court · AIR 1915 All 377 : (1915) ILR (All) 654 : 30 Ind. Cas. 1002
High Courts09 Jul 1915
Abdul Sheikh Vs Emperor
Calcutta High Court · 32 Ind. Cas. 684
Penal Code, 1860 (IPC) — Section 141
High Courts09 Jul 1915Dismissed
Karan Singh and Another Vs Abdul Hakim, Rahim Ali Khan and Others
Allahabad High Court · (1915) ILR (All) 646
High Courts09 Jul 1915
Kundan Lal Vs Jagan Nath
Allahabad High Court · 30 Ind. Cas. 92
Contract Act, 1872 — Section 60, 61
Privy Council08 Jul 1915
Thomas Harrison Odonkor Vs Konor Emmanuel Mate Kole and others
Privy Council · (1917) AIR(PC) 260
High Courts08 Jul 1915Dismissed
Pratap Singh and Another Vs Dhum Singh and Another
Allahabad High Court · 30 Ind. Cas. 581
Easements Act, 1882 — Section 62
High Courts08 Jul 1915Disposed Of
Seth Chand Mal Vs Sarju and Others
Allahabad High Court · AIR 1915 All 428(2) : 30 Ind. Cas. 70
High Courts08 Jul 1915
Banarsi Dass and Co. Vs Lulla Mal
Allahabad High Court · 29 Ind. Cas. 950
Contract Act, 1872 — Section 73, 75
High Courts08 Jul 1915
Katwaroo Singh Vs Dharam Deo Singh and Others
Allahabad High Court · AIR 1915 All 318 : 29 Ind. Cas. 926
High Courts07 Jul 1915Dismissed
Rakhal Chandra Chatterjee Vs Baji Santhal and Others
Calcutta High Court · (1915) 07 CAL CK 0040
High Courts07 Jul 1915
Gopi Sundari Dasi Vs Haladhar Mazumdar and Others
Calcutta High Court · 30 Ind. Cas. 583
Bengal Tenancy Act, 1885 — Section 158, 87
High Courts07 Jul 1915
Atrabannessa Bibi Vs Safatullah Mia and Others
Calcutta High Court · 31 Ind. Cas. 189