High Courts15 Jul 1915
Abdul Hakim Khan and Others Vs Karan Singh and Another
Allahabad High Court · AIR 1915 All 404 : 30 Ind. Cas. 951
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,040 of 61,203
High Courts15 Jul 1915
Subbanarayana Aiyar Vs Maya Thevan alias Mayandi Thevan and Others
Madras High Court · AIR 1916 Mad 550(1) : 30 Ind. Cas. 263 : (1915) 2 LW 608
High Courts14 Jul 1915Dismissed
Emperor Vs Silas Moses
Bombay High Court · AIR 1915 Bom 206 : (1915) 17 BOMLR 670 : 30 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 406
High Courts14 Jul 1915
Cursetji Dinshaw Bolton Vs Gangaram Limbaji Gaikwad
Bombay High Court · AIR 1915 Bom 187(2) : (1915) 17 BOMLR 680 : 30 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts14 Jul 1915
Potla Subbarayudu Vs Ravi Lakshmayya and Others
Madras High Court · AIR 1916 Mad 554(2) : 30 Ind. Cas. 260 : (1915) 2 LW 605
High Courts14 Jul 1915
Thomas Pillai and Another Vs Muthuraman Chetty
Madras High Court · AIR 1915 Mad 907 : 30 Ind. Cas. 264 : (1915) 2 LW 609
Limitation Act, 1963 — Section 15
High Courts13 Jul 1915
Janardan Mahato Vs Bhairab Chandra Mondal and Others
Calcutta High Court · 30 Ind. Cas. 365
High Courts13 Jul 1915
Kiranbala Debi Vs Kali Charan Singha and Others
Calcutta High Court · 30 Ind. Cas. 29
High Courts13 Jul 1915
Indra Narain Sarkar and Others Vs Bedeswari Dassya
Calcutta High Court · 30 Ind. Cas. 32
High Courts13 Jul 1915
Thakurani Tara Kumari and Maharajah Sir Ravaneswar Prasad Singh Vs Chaturbhuj Narayan Singh
Bombay High Court · (1915) 17 BOMLR 1012
Privy Council13 Jul 1915
Mt. Bilas Kunwar Vs Desraj Ranjit Singh and others
Privy Council · (1915) AIR(PC) 96
Privy Council13 Jul 1915
Tara Kumari Vs Chaturbhuj Narayan Singh and others
Privy Council · (1915) AIR(PC) 30
High Courts13 Jul 1915Dismissed
Jhunni Lal and Another Vs The Bombay, Baroda and Central India Railway Company and Another
Allahabad High Court · AIR 1916 All 256 : 35 Ind. Cas. 265
High Courts13 Jul 1915Dismissed
Emperor Vs Brikhbhan Singh and Others
Allahabad High Court · 31 Ind. Cas. 995
Criminal Procedure Code, 1898 (CrPC) — Section 165Penal Code, 1860 (IPC) — Section 332
High Courts13 Jul 1915Disposed Of
Bilas Kunwar Vs Desraj Ranjit Singh and Others
Allahabad High Court · (1915) ILR (All) 557
High Courts13 Jul 1915
Sheo Nandan Ahir Vs Ram Lagan Singh and Another
Allahabad High Court · AIR 1915 All 398(2) : 30 Ind. Cas. 908
Evidence Act, 1872 — Section 90
High Courts13 Jul 1915
Krishniengar Vs Sri Viraraghavathathachariar, Trustee of Nachiar Kovil Devastanam and Another
Madras High Court · AIR 1916 Mad 549(1) : 30 Ind. Cas. 771 : (1915) 2 LW 607