High Courts17 Jul 1915
In Re: Para Thurinji and Others
Madras High Court · AIR 1916 Mad 647(1) : 30 Ind. Cas. 258
Evidence Act, 1872 — Section 114
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,039 of 61,203
High Courts17 Jul 1915
Kailash Mai and Others Vs Dwarika Nath Majhi and Others
Calcutta High Court · 35 Ind. Cas. 788
High Courts17 Jul 1915
Giovani Gorio Vs Vallabhdas Kalianji
Bombay High Court · AIR 1915 Bom 209 : (1915) 17 BOMLR 762 : 30 Ind. Cas. 864
Contract Act, 1872 — Section 264
High Courts17 Jul 1915Dismissed
Nathu and Another Vs Gokalia and Another
Allahabad High Court · AIR 1915 All 418 : (1915) ILR (All) 658
High Courts16 Jul 1915
Sellam Iyengar Vs Pa. Va. Du. Vee Veerappa Chetti and Others
Madras High Court · AIR 1916 Mad 578(2) : 30 Ind. Cas. 522
High Courts16 Jul 1915
Bhata Ram Das Vs Kshitish Chandra Lahiri and Others
Calcutta High Court · 30 Ind. Cas. 83
High Courts16 Jul 1915
Shankar Babaji Kulkarni Vs Dattatraya Bhiwaji
Bombay High Court · AIR 1915 Bom 262 : (1915) 17 BOMLR 725 : 30 Ind. Cas. 925
Bombay Hereditary Offices Act, 1874 — Section 36
High Courts16 Jul 1915
Manchharam Pranjivandas Vs Panubhai Lallubhai
Bombay High Court · AIR 1915 Bom 242 : (1915) 17 BOMLR 696 : 30 Ind. Cas. 909
Limitation Act, 1908 — Article 91
High Courts16 Jul 1915Dismissed
Satnarain Dube Vs Narain Bargah and Others
Allahabad High Court · AIR 1915 All 341 : 30 Ind. Cas. 830
High Courts16 Jul 1915Allowed
Kedar and Others Vs Deo Narain and Another
Allahabad High Court · 30 Ind. Cas. 89
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts16 Jul 1915Allowed
Kedar and Others Vs Deo Narain and Others
Allahabad High Court · AIR 1915 All 489 : (1915) ILR (All) 656
High Courts16 Jul 1915
Bhagwana and Another Vs Bhagwan Das and Others
Allahabad High Court · AIR 1915 All 426 : 30 Ind. Cas. 911
High Courts16 Jul 1915
Ramayanam Jogamma Vs Enamandra Ramalakshmi
Madras High Court · AIR 1916 Mad 774(1) : (1915) 2 LW 635
High Courts16 Jul 1915
Kayarohana Chettiar Vs Nagalinga Chettiar
Madras High Court · 30 Ind. Cas. 493 : (1915) 2 LW 628
High Courts15 Jul 1915
Narayan Vithal Samant Vs Jankibai Sitaram Samant
Bombay High Court · AIR 1915 Bom 146 : (1915) 17 BOMLR 655 : 30 Ind. Cas. 560
High Courts15 Jul 1915
Maharam Ali Vs Ayesa Khatun
Calcutta High Court · 31 Ind. Cas. 562
Contract Act, 1872 — Section 26
High Courts15 Jul 1915
Ram Krishna Bose and Another Vs Mohanta Bhagwan Ramanuja Das
Calcutta High Court · 30 Ind. Cas. 27
High Courts15 Jul 1915
Jitendra Nath Palit Vs Lokendra Nath Palit and Others
Calcutta High Court · 34 Ind. Cas. 657
Universities Act, 1904 — Section 3
High Courts15 Jul 1915
Majidmian Banumian Vs Bibi-Saheb Jan and Others
Bombay High Court · (1916) ILR (Bom) 34
High Courts15 Jul 1915Dismissed
Majidmian Baxumian Vs Bibi Saheb Jan
Bombay High Court · AIR 1915 Bom 214 : (1915) 17 BOMLR 770 : 30 Ind. Cas. 870