JUDGMENT DATABASE
Search 12,23,980 Indian judgments.
12,23,980 judgments in All Courts · page 60,037 of 61,199
Jhunni Lal and Another Vs The Bombay, Baroda and Central India Railway Company and Another
Allahabad High Court · AIR 1916 All 256 : 35 Ind. Cas. 265
Emperor Vs Brikhbhan Singh and Others
Allahabad High Court · 31 Ind. Cas. 995
Bilas Kunwar Vs Desraj Ranjit Singh and Others
Allahabad High Court · (1915) ILR (All) 557
Sheo Nandan Ahir Vs Ram Lagan Singh and Another
Allahabad High Court · AIR 1915 All 398(2) : 30 Ind. Cas. 908
Krishniengar Vs Sri Viraraghavathathachariar, Trustee of Nachiar Kovil Devastanam and Another
Madras High Court · AIR 1916 Mad 549(1) : 30 Ind. Cas. 771 : (1915) 2 LW 607
Srinivasa Mudali Vs Ramasamy Mudali and Others
Madras High Court · AIR 1916 Mad 809 : 30 Ind. Cas. 380 : (1915) 2 LW 693
Kuthaledath Narayana Moothod and Others Vs The Cochin Sircar
Madras High Court · AIR 1916 Mad 835 : 30 Ind. Cas. 511 : (1915) 2 LW 637
Niras Purbe and Another Vs Musammat Tetri Pasin and Others
Calcutta High Court · 32 Ind. Cas. 82
Panchumoni Dassi and Another Vs Chandra Kumar Ghose and Others
Calcutta High Court · 31 Ind. Cas. 319
K. Narayana Moothad et al. Vs The Cochin Sirkar
Madras High Court · (1916) ILR (Mad) 661
Ladkabai Vs Navivahu
Bombay High Court · AIR 1915 Bom 124 : (1915) 17 BOMLR 783
Tulshi Ram Vs Abrar Ahmad and Others
Allahabad High Court · AIR 1915 All 377 : (1915) ILR (All) 654 : 30 Ind. Cas. 1002
Abdul Sheikh Vs Emperor
Calcutta High Court · 32 Ind. Cas. 684
Karan Singh and Another Vs Abdul Hakim, Rahim Ali Khan and Others
Allahabad High Court · (1915) ILR (All) 646
Kundan Lal Vs Jagan Nath
Allahabad High Court · 30 Ind. Cas. 92
Thomas Harrison Odonkor Vs Konor Emmanuel Mate Kole and others
Privy Council · (1917) AIR(PC) 260
Pratap Singh and Another Vs Dhum Singh and Another
Allahabad High Court · 30 Ind. Cas. 581