High Courts28 Jul 1915
Muhammad Asghar Khan Vs Emperor
Allahabad High Court · 30 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 110
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,036 of 61,203
High Courts28 Jul 1915Dismissed
G. Narayanaswami Nayudu, Receiver of Nidadavole and Medur Estates Vs N. Subramanyam
Madras High Court · (1915) 07 MAD CK 0037
Madras Estates Land Act, 1908 — Section 3(2)(d), 6
High Courts28 Jul 1915
M. Sadagopachariar Vs Rama Tirumala Chariar and Another
Madras High Court · AIR 1916 Mad 1101(2) : 31 Ind. Cas. 25
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Jul 1915
Rana Lana Vena Ravanna Mana Lakshumanan Chetty Vs Ravanna Mana Pana Mana Muna Muthiah Chetty and Others
Madras High Court · AIR 1916 Mad 429 : 30 Ind. Cas. 785 : (1915) 2 LW 755
High Courts28 Jul 1915
Gade Lakshme Narasimham Pantulu and Others Vs Pillalamarri Jaganadha Row Pantulu and Others
Madras High Court · AIR 1916 Mad 645 : 30 Ind. Cas. 256
Civil Procedure Code, 1908 (CPC) — Section 52Provincial Insolvency Act, 1920 — Section 16(2)
High Courts28 Jul 1915
Munjuluri Sivaramayya Vs Singumahanti Bujanga Rao and Another
Madras High Court · 30 Ind. Cas. 703
High Courts27 Jul 1915
In Re: Muthurakka Thevan and Others
Madras High Court · 30 Ind. Cas. 435(1) : (1915) 2 LW 631
High Courts27 Jul 1915
Abjal Majhi and Others Vs Intu Bepari and Others
Calcutta High Court · 32 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts27 Jul 1915Dismissed
Askar Mian and Others Vs Sabad Ali Bora Bhuiya and Others
Calcutta High Court · (1915) 07 CAL CK 0024
High Courts27 Jul 1915
Upendra Nath Nag Chowdhury and Others Vs Bhupendra Nath Nag Chowdhury and Others
Calcutta High Court · 32 Ind. Cas. 267
EVIDENCE ACT, 1872 — Section 145
High Courts27 Jul 1915
Bai Atrani Vs Deepsing Baria
Bombay High Court · AIR 1915 Bom 269 : (1915) 17 BOMLR 1097
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Jul 1915Dismissed
Ganga Prasad Rai Vs Ramanand Gir
Allahabad High Court · AIR 1915 All 344(1) : 30 Ind. Cas. 544
High Courts27 Jul 1915Dismissed
Madho Ram and Others Vs Nihal Singh and Others
Allahabad High Court · AIR 1915 All 336 : (1916) ILR (All) 21 : 30 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts27 Jul 1915Dismissed
Sree Rajah V.V.S. Jagapatiraju Bahadur Garu (Died) and Another Vs Sree Rajah T.P.R.S.L.R. Sadrusannama Arad Dugarazu and D.K.D.R. Bahadur Five Ors.
Madras High Court · (1915) 07 MAD CK 0038
Contract Act, 1872 — Section 70
High Courts27 Jul 1915
Karri Peddi Reddy and Another, Dorya Mahalakshmi Gadu and Others, Karri Satyanarayana, Minor by Mother and Guardian, Ramanna and Satirazu Pattabhi Ramachandra Raju Vs Receiver of Nidadavole and Medur Estates
Madras High Court · AIR 1916 Mad 674(2) : 30 Ind. Cas. 529
High Courts26 Jul 1915
Monmohan Roy Vs Hemanta Kumar Mookerjee
Calcutta High Court · 34 Ind. Cas. 777
Provincial Insolvency Act, 1920 — Section 43(2), 46(2), 46(3)
High Courts26 Jul 1915
Pardip Singh and Others Vs Emperor
Calcutta High Court · 34 Ind. Cas. 309
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts26 Jul 1915Dismissed
Kasturchand Lakhmaji Vs Jakhia Padia Patil
Bombay High Court · AIR 1915 Bom 229 : (1915) 17 BOMLR 928
Transfer of Property Act, 1882 — Section 58(c)
Privy Council26 Jul 1915
Copthall Stores Vs Willoughby''s Consolidated Co.
Privy Council · (1915) AIR(PC) 172