High Courts03 Aug 1915
Edward Charles Dawson Vs Matty Dawson
Madras High Court · AIR 1916 Mad 675(2) : 30 Ind. Cas. 565
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,034 of 61,203
High Courts03 Aug 1915
Sankaralinga Moopanar and Others Vs T.V. Subramania Pillai and Another T.V. Subramania Pillai and Another Vs Ramaswami Moopanar and Others
Madras High Court · AIR 1916 Mad 1050 : 31 Ind. Cas. 273
Madras Estates Land Act, 1908 — Section 145
High Courts02 Aug 1915
M. Narayanan Singh Vs Aiyasami Reddi and Others
Madras High Court · (1916) ILR (Mad) 602
Court Fees Act, 1870 — Article 17
High Courts02 Aug 1915
Brojendra Kishore Roy Chowdhury and Baikuntha Nath Sharma and Others Vs Bharat Chandra Roy and Others
Calcutta High Court · 31 Ind. Cas. 242
Limitation Act, 1963 — Article 120, 23Specific Relief Act, 1877 — Section 42
High Courts02 Aug 1915
Sarat Chandra Pal Vs Benode Kumari Dassi
Calcutta High Court · 33 Ind. Cas. 143
Probate and Administration Act, 1881 — Section 86, 90
High Courts02 Aug 1915
Kali Charan Nath and Another Vs Sukhada Sundari Debi and Others
Calcutta High Court · 30 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Aug 1915
National Bank of India, Ltd. Vs A.K. Ghuznavi
Calcutta High Court · 34 Ind. Cas. 287
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41
High Courts02 Aug 1915
Hansman Jha and Another Vs Bahuji Jha
Calcutta High Court · 34 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5
High Courts02 Aug 1915Dismissed
The Municipal Board of Allahabad Vs Tikandar Jang
Allahabad High Court · (1916) ILR (All) 52
High Courts02 Aug 1915Dismissed
The Allahabad Improvement Trust Vs Rana Tikandra Jang Bahadur
Allahabad High Court · AIR 1915 All 388(2) : 30 Ind. Cas. 584
High Courts02 Aug 1915
Hidayat Ali Khan Sahib and Others Vs Khadar Khan Saheb and Others
Madras High Court · AIR 1916 Mad 1097 : 30 Ind. Cas. 586
High Courts02 Aug 1915
M. Narayan Singh Vs Aiyasami Reddi and Others
Madras High Court · AIR 1916 Mad 858 : 31 Ind. Cas. 188
Suits Valuation Act, 1887 — Section 4
High Courts31 Jul 1915Dismissed
Ram Chand Vs Gaya Din Tewari
Allahabad High Court · 30 Ind. Cas. 482
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Jul 1915
In Re: Victor D. Souza
Madras High Court · AIR 1916 Mad 1155(1) : 30 Ind. Cas. 440
High Courts30 Jul 1915
O.M. Nagoor Meera Sahib Vs Sookulal Sowcar
Madras High Court · AIR 1916 Mad 871 : 30 Ind. Cas. 488 : (1915) 2 LW 719
High Courts30 Jul 1915
Yusuf Akram Vs Arfan Ali Khan
Calcutta High Court · 35 Ind. Cas. 45
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts30 Jul 1915
Udoy Narain Jana Vs The Secretary of State for India in Council
Calcutta High Court · 47 Ind. Cas. 297
High Courts30 Jul 1915
Pormeshwar Dubey and Others Vs Gobind Dubey and Others
Calcutta High Court · 33 Ind. Cas. 190