High Courts12 Jun 1912Allowed
Tikait Ajant Singh Vs F.T. Christian and Others
Calcutta High Court · (1912) 06 CAL CK 0008
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,032 of 60,970
High Courts12 Jun 1912Disposed Of
Bhaia Sheoraj Singh Vs Sampat Singh and Others
Allahabad High Court · 15 Ind. Cas. 339
Uttar Pradesh Land Revenue Act, 1901 — Section 233(K)
High Courts11 Jun 1912
Chandra Madhab Barua Vs Nabin Chandra Barua alias Chandra Kumar Barua and Others
Calcutta High Court · 18 Ind. Cas. 735
Limitation Act, 1963 — Article 89
High Courts11 Jun 1912
Majibar Rahman Vs Muktashed Hossein
Calcutta High Court · (1913) ILR (Cal) 113
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 408
High Courts11 Jun 1912
Chandra Madhab Barua Vs Nobin Chandra Barua
Calcutta High Court · (1913) ILR (Cal) 108
High Courts11 Jun 1912
Manindra Chandra Nandi Vs Annoda Mohan Roy and Another
Calcutta High Court · 15 Ind. Cas. 586
High Courts11 Jun 1912
Raghu Singh Vs Shew Prosad Rai
Calcutta High Court · 17 Ind. Cas. 121
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jun 1912
Krishna Charan Mohanti and Another Vs Mohasay Radha Kanto Roy and Another
Calcutta High Court · 16 Ind. Cas. 410
High Courts11 Jun 1912
Sheikh Nujebar Rahman Vs Syed Muktashed Husain
Calcutta High Court · 15 Ind. Cas. 259
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts11 Jun 1912
Jogeshwar Narain Singh Vs Roy Radha Raman and Others
Calcutta High Court · 16 Ind. Cas. 543
High Courts11 Jun 1912
Musammat Nauli and Another Vs Kheri and Others
Allahabad High Court · 15 Ind. Cas. 607
High Courts11 Jun 1912
Jangli Sahu Vs Gopinath Sahu and Others
Allahabad High Court · 15 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts10 Jun 1912
Bhupendra Kumar Chakravarti Vs Pyari Mohan Roy and Others
Calcutta High Court · 15 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jun 1912
Gopal Mini Dasi Vs Kali Charan Kundu and Others
Calcutta High Court · 16 Ind. Cas. 17
High Courts10 Jun 1912
Ranjit Missir Vs Ramudar Singh and Others
Calcutta High Court · 16 Ind. Cas. 940
Civil Procedure Code, 1908 (CPC) — Section 99Limitation Act, 1963 — Section 5
High Courts10 Jun 1912
Bhikari Sukul and Others Vs Mohant Gadadhar Ramanuj Das
Calcutta High Court · 15 Ind. Cas. 735
Bengal Rent Act, 1859 — Section 109
High Courts09 Jun 1912
Khitish Chandra Lahiri Vs versus Gerpa Hazra
Calcutta High Court · 15 Ind. Cas. 878
Bengal Tenancy Act, 1885 — Section 29