High Courts04 Mar 1915
T. Narasinga Rao Vs Vittoba Rao and Others
Madras High Court · AIR 1916 Mad 1220(1) : 30 Ind. Cas. 136
JUDGMENT DATABASE
Search 12,23,205 Indian judgments.
12,23,205 judgments in All Courts · page 60,031 of 61,161
High Courts04 Mar 1915
Sarveshri Shettathi Vs Puttamma Shettathi and Others
Madras High Court · 29 Ind. Cas. 474
High Courts03 Mar 1915
Bireshwar Samanta and Others Vs Srimati Priya Sakhi Debi
Calcutta High Court · 28 Ind. Cas. 917
High Courts03 Mar 1915
Rajammal Vs Narayanasamy Naicker and Ponnusamy
Madras High Court · AIR 1915 Mad 1164(2) : (1916) ILR (Mad) 219 : (1915) 28 MLJ 600
Presidency Small Cause Courts Act, 1882 — Section 19(s)
High Courts03 Mar 1915
Meena w/o Popat Mhaske And Anr Vs Manager Bajaj Alliainz General Insurance Co. Ltd. GE Plaza And Ors
Madras High Court · AIR 1915 Mad 171 : 29 Ind. Cas. 245 : (1915) 2 LW 430
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14
High Courts02 Mar 1915
Nazimulla Vs Wazidulla and Others
Calcutta High Court · 29 Ind. Cas. 385
Limitation Act, 1871 — Section 23Limitation Act, 1908 — Section 23
High Courts02 Mar 1915
Rajkumar Sarkel Vs Rajkumar Mali and Others
Calcutta High Court · 33 Ind. Cas. 767
High Courts02 Mar 1915
Vaniamkandy Thazha Kunhi Parambilparkum Pommani Chintakath Mammali Vs Thazhithattath Kutti Ammu
Madras High Court · AIR 1916 Mad 640(1) : 30 Ind. Cas. 144(1) : (1915) 2 LW 410
Penal Code, 1860 (IPC) — Section 188
High Courts02 Mar 1915
T.K.P. Mammali Vs T. Kutti Ammu
Madras High Court · (1916) ILR (Mad) 543
Penal Code, 1860 (IPC) — Section 188
High Courts02 Mar 1915
Nagar Damodar Shanbhogue Vs Gudlimar Rama Rao and Others
Madras High Court · (1916) ILR (Mad) 101 : (1915) 28 MLJ 444
High Courts02 Mar 1915
Nagar Damodar Shanbogue Vs Gudlimar Rama Row and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 101
Presidency Banks Act, 1876 — Section 36
High Courts02 Mar 1915
Boddu Ramayya Vs Chitturi Surayya and Others
Madras High Court · AIR 1916 Mad 1105 : (1915) 28 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts02 Mar 1915
Lodd Govindoss Krishnadoss and Others Vs Rukmani Bhai
Madras High Court · AIR 1916 Mad 5 : 29 Ind. Cas. 135
High Courts01 Mar 1915
In Re: Irula Sadayan alias Peria Sadayan
Madras High Court · AIR 1916 Mad 783 : 29 Ind. Cas. 72
Penal Code, 1860 (IPC) — Section 379
High Courts01 Mar 1915
Subramania Pillai Vs Kumaravelu Ambalam alias V.E.K.R. Karuppiah Kangani
Madras High Court · (1916) ILR (Mad) 541 : 33 Ind. Cas. 66
Civil Procedure Code, 1882 — Section 244
High Courts01 Mar 1915
Avula Charamudi Vs Marriboyina Raghavulu and Another
Madras High Court · AIR 1916 Mad 298 : (1916) ILR (Mad) 462 : (1915) 28 MLJ 471
Specific Relief Act, 1877 — Section 27(b)
High Courts01 Mar 1915
Gurrala Seshayya and Another Vs Yedida Venkatasubbiah
Madras High Court · AIR 1915 Mad 1204(1) : (1915) 2 LW 540 : (1915) 28 MLJ 494
High Courts01 Mar 1915
Muthuswamy Pillay and Another Vs Muthuveeram Pillay
Madras High Court · 29 Ind. Cas. 392 : (1915) 2 LW 517
Contract Act, 1872 — Section 69