High Courts20 Aug 1915
Musammat Devupalli Ammanna window of Dalayya of Kathulapeta Vs Pediredla Narayanasami Naidu of Jagannadasupeta and Another
Madras High Court · AIR 1916 Mad 1049 : 30 Ind. Cas. 689
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,029 of 61,203
High Courts20 Aug 1915
Kumarappan Chettiar Vs Narayanan Chettiar and Others
Madras High Court · 35 Ind. Cas. 455
High Courts20 Aug 1915
Suppa Bhattar Vs Suppu Sokkaya Bhattar and Others
Madras High Court · AIR 1916 Mad 465 : 30 Ind. Cas. 962 : (1915) 2 LW 1005
High Courts20 Aug 1915
Nawab Khajah Hobibullah Vs Khajah Abtiakallah and Others
Calcutta High Court · 34 Ind. Cas. 693
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)
High Courts20 Aug 1915Dismissed
Ramkrishna Trimbak Nadkarni Vs Narayan Shivrao Aras
Bombay High Court · AIR 1915 Bom 280 : (1915) 17 BOMLR 955
Contract Act, 1872 — Section 23
High Courts20 Aug 1915
Kunhammad Kutti Vs Panchara Alleema and Another
Madras High Court · 33 Ind. Cas. 746 : (1916) 30 MLJ 203
High Courts20 Aug 1915
Y.S. Venkata Subbiah Chetty Vs A. Subba Naidu and Others
Madras High Court · 31 Ind. Cas. 152 : (1915) 2 LW 977
Transfer of Property Act, 1882 — Section 132
High Courts20 Aug 1915
Sri Rajah Inuganti Kasturamma Bahadur, Zamindarini Vs Chelikani Venkatasurayya Garu
Madras High Court · AIR 1916 Mad 65 : 30 Ind. Cas. 878 : (1915) 2 LW 920
High Courts20 Aug 1915
Ratna Pathan Vs Para Sundaram
Madras High Court · AIR 1916 Mad 547(2) : 30 Ind. Cas. 634 : (1915) 2 LW 803
High Courts19 Aug 1915
Bechar Anop Vs Emperor
Bombay High Court · 31 Ind. Cas. 372
Penal Code, 1860 (IPC) — Section 325
High Courts19 Aug 1915
Mohesh Chandra Chaudhury Vs Emperor
Calcutta High Court · 47 Ind. Cas. 871
Penal Code, 1860 (IPC) — Section 109, 192, 193, 464
High Courts19 Aug 1915
Loke Nath Singh and Others Vs Gaju Singh and Others
Calcutta High Court · 31 Ind. Cas. 426
Limitation Act, 1908 — Article 182
High Courts19 Aug 1915
Khagendra Nath Chatterjee and Others Vs Sonatan Guha and Others
Calcutta High Court · 31 Ind. Cas. 987
Bengal Tenancy Act, 1885 — Section 12
High Courts19 Aug 1915
Emperor Vs Bechar Anop
Bombay High Court · (1915) 17 BOMLR 888
Penal Code, 1860 (IPC) — Section 325
High Courts19 Aug 1915
Emperor Vs Ramjan Dadubhai
Bombay High Court · (1915) 17 BOMLR 921
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 420
High Courts19 Aug 1915
Varadaraja Mudali Vs Murugesam Pillai and Others
Madras High Court · AIR 1916 Mad 728(2) : (1916) ILR (Mad) 923 : 30 Ind. Cas. 707 : (1916) 30 MLJ 460
Transfer of Property Act, 1882 — Section 99
High Courts19 Aug 1915
In Re: S. Rangayya and Others
Madras High Court · (1916) ILR (Mad) 604
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439
High Courts19 Aug 1915
Rukmani Ammal and Another Vs The Advocate-General of Madras and Others
Madras High Court · AIR 1916 Mad 924 : 31 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Aug 1915
Harkisondas Shivlal and Others Vs Chhaganlal Narsidas and Others
Bombay High Court · AIR 1916 Bom 261 : 33 Ind. Cas. 264
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts18 Aug 1915
Lani Mia Vs Muhammad Easin Mia and Others
Calcutta High Court · 33 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 85