High Courts31 Aug 1915Dismissed
Manilal Gangadas Desai Vs The Secretary of State
Bombay High Court · AIR 1915 Bom 197 : (1915) 17 BOMLR 1115 : 33 Ind. Cas. 428
Bombay District Municipal Act, 1901 — Section 42
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,027 of 61,203
High Courts31 Aug 1915
Viyapuri and Another Vs Sonamma Boi Ammani
Madras High Court · 31 Ind. Cas. 412 : (1915) 2 LW 1080
English Real Property Limitations Act, 1833 — Section 2, 3
High Courts31 Aug 1915
Bulusu Venkateswarudu and Others Vs Nimushakavi Bala Tripurasundari and Others
Madras High Court · AIR 1916 Mad 503 : 30 Ind. Cas. 769
High Courts31 Aug 1915
Palaniappa Chetti and Another Vs Chidumbaram Pillai and Another
Madras High Court · AIR 1916 Mad 745(1) : 30 Ind. Cas. 942
High Courts31 Aug 1915
Vyapuri and Another Vs Sonamma Boi Ammani
Madras High Court · AIR 1916 Mad 990(2) : (1916) ILR (Mad) 811
English Real Property Limitations Act, 1833 — Section 2, 3
High Courts30 Aug 1915
Sures Chandra Palit and Another Vs Lalit Mohan Dutta Chaudhuri and Others
Calcutta High Court · 31 Ind. Cas. 405
Succession Act, 1925 — Section 111
High Courts30 Aug 1915
Mammu and Others Vs Muhammad Kutti and Others
Madras High Court · AIR 1916 Mad 1203(2) : 31 Ind. Cas. 385
High Courts27 Aug 1915
Karri Ramayya and Another Vs Villoori Jagannadham and Others
Madras High Court · AIR 1915 Mad 998 : 30 Ind. Cas. 889
High Courts27 Aug 1915
Madapaty Venkateswara Row Pantulugaru Vs Nandum Rajagopalam
Madras High Court · AIR 1916 Mad 708(2) : 30 Ind. Cas. 927
High Courts27 Aug 1915
Veerammal and Another Vs Kamu Ammal and Others
Madras High Court · AIR 1916 Mad 342(2) : 30 Ind. Cas. 815 : (1915) 2 LW 850
High Courts27 Aug 1915
Gobind Rani Dasi Vs Brinda Rani Dasi and Others
Calcutta High Court · 34 Ind. Cas. 405
High Courts27 Aug 1915
G. Seshaiyangar Vs A.B. Venkatachalam Chettiar
Madras High Court · AIR 1916 Mad 1088 : 31 Ind. Cas. 15 : (1917) 5 LW 220
Provincial Insolvency Act, 1920 — Section 43
High Courts27 Aug 1915
Karri Ramayya and Others Vs Villoori Jagannadhan and Others
Madras High Court · (1916) ILR (Mad) 930 : (1915) 2 LW 874
Transfer of Property Act, 1882 — Section 43
High Courts27 Aug 1915
Thiruvengadaswami Iyengar Vs Veera Pillai and Others
Madras High Court · AIR 1916 Mad 1062(1) : 30 Ind. Cas. 778
High Courts26 Aug 1915
A.L.M.S.S. Chinnakarupan Chetty Vs M.V.M. Meyyappa Chetty
Madras High Court · AIR 1916 Mad 732(1) : 30 Ind. Cas. 753
High Courts26 Aug 1915
Parvathi Ammal Vs Govindasami Pillai
Madras High Court · AIR 1916 Mad 290(2) : (1916) ILR (Mad) 803 : 30 Ind. Cas. 827 : (1915) 2 LW 861
High Courts26 Aug 1915
In Re: K. Parameswara Nambudri
Madras High Court · AIR 1916 Mad 72 : 31 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(6)Penal Code, 1860 (IPC) — Section 192