High Courts01 Jun 1916
Srimati Jagattarini Dasi Vs Prafulla Chandra Ghose and Others
Calcutta High Court · 35 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 5Specific Relief Act, 1877 — Section 42
JUDGMENT DATABASE
Search 12,25,352 Indian judgments.
12,25,352 judgments in All Courts · page 60,025 of 61,268
High Courts01 Jun 1916
Chandra Kanta Chakrabartty Vs Ram Krishna Mahalnabis
Calcutta High Court · 36 Ind. Cas. 707
High Courts01 Jun 1916Dismissed
Jagannath Vs Emperor
Allahabad High Court · AIR 1916 All 166 : 35 Ind. Cas. 526
High Courts01 Jun 1916
Taik Ram and Others Vs Khiali Ram and Parsotam and Another
Allahabad High Court · (1916) ILR (All) 540
Limitation Act, 1963 — Section 19
High Courts01 Jun 1916
Karan Singh and Another Vs Emperor
Allahabad High Court · AIR 1916 All 272 : 36 Ind. Cas. 580
Penal Code, 1860 (IPC) — Section 363, 368
High Courts31 May 1916
Sheikh Yakub and Another Vs Tazimuddi Mullick and Others
Calcutta High Court · 41 Ind. Cas. 842
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts31 May 1916Allowed
Abdur Rahman Vs Emperor
Allahabad High Court · AIR 1916 All 210 : 36 Ind. Cas. 466
Penal Code, 1860 (IPC) — Section 109, 366
High Courts31 May 1916Dismissed
Dharamdeo Singh and Others Vs Emperor
Allahabad High Court · AIR 1916 All 49 : 35 Ind. Cas. 978
Penal Code, 1860 (IPC) — Section 147, 325
High Courts31 May 1916Dismissed
Santi Lal Vs The Indian Exchange Bank and Another
Allahabad High Court · AIR 1916 All 24 : 35 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Companies Act, 1956 — Section 166, 167, 169
High Courts31 May 1916Dismissed
The Indian Exchange Bank Vs Santi Lal
Allahabad High Court · (1916) ILR (All) 537
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Companies Act, 1882 — Section 166, 167, 169
High Courts31 May 1916Allowed
Emperor Vs Abdur Rahman
Allahabad High Court · (1916) ILR (All) 664
Penal Code, 1860 (IPC) — Section 109, 366
High Courts31 May 1916Dismissed
Bhawan and Another Vs Madan Mohan Lal
Allahabad High Court · AIR 1916 All 345 : 35 Ind. Cas. 41
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts31 May 1916
Jafar Vs Emperor
Allahabad High Court · AIR 1916 All 253(2) : 36 Ind. Cas. 577
Penal Code, 1860 (IPC) — Section 333, 34
High Courts30 May 1916
Mohim Chandra Deb Chowdhury and Others Vs Pyari Lal Das and Another
Calcutta High Court · 39 Ind. Cas. 213
Limitation Act, 1963 — Article 121
Privy Council30 May 1916
Sir Rodolphe Forget Vs Cement Products Company of Canada, Limited And The Canadian Bank of Commerce, Mise en Cause.
Privy Council · (1917) AIR(PC) 267
High Courts30 May 1916Dismissed
Baijnath Prasad Singh and Others Vs Babu Tej Bali Singh
Allahabad High Court · AIR 1917 All 191 : 38 Ind. Cas. 894
Evidence Act, 1872 — Section 3
High Courts30 May 1916Dismissed
Bhoj Raj Vs Ram Narain
Allahabad High Court · AIR 1916 All 85 : 35 Ind. Cas. 915
Transfer of Property Act, 1882 — Section 72
High Courts30 May 1916
Tej Bali Singh Vs Baijnath Prasad Singh and Others
Allahabad High Court · (1916) 05 AHC CK 0008
High Courts30 May 1916Dismissed
Ram Narain Vs Bhoj Raj
Allahabad High Court · (1916) ILR (All) 530
Transfer of Property Act, 1882 — Section 72