High Courts21 Jun 1916
The Bank of Multan Ltd. Vs Kamta Prasad
Allahabad High Court · 35 Ind. Cas. 199
JUDGMENT DATABASE
Search 12,25,393 Indian judgments.
12,25,393 judgments in All Courts · page 60,024 of 61,270
High Courts20 Jun 1916
The Secretary of State for India in Council Vs Jadav Chandra Misra, Siva Prasad Misra, Sashi Bhusan Kar, Kashi Nath Das, Kamala Kanta Manna, Durga Prosad Acharjya, Raghu Nath Misra and Others and Asutosh Sinha and Another
Calcutta High Court · 39 Ind. Cas. 409
Bengal Tenancy Act, 1885 — Section 5(1)
High Courts20 Jun 1916Disposed Of
Musammat Gajraj Mati Tewarin Vs Shami Nath and Others
Allahabad High Court · 36 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Jun 1916Disposed Of
Gajraj Mati Tiwarin Vs Swami Nath Rai and Others
Allahabad High Court · AIR 1917 All 281 : (1917) ILR (All) 13
High Courts20 Jun 1916Dismissed
Bhagwan Dayal and Another Vs Param Sukh Das
Allahabad High Court · (1917) ILR (All) 8
High Courts20 Jun 1916
Bhagwan Dayal and Another Vs Param Sukh Dass
Allahabad High Court · 36 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jun 1916
Aut Behary Gui and Others Vs Rameswar Mitra and Others
Calcutta High Court · 35 Ind. Cas. 40
High Courts19 Jun 1916
Dharanidhar Mukherji Vs Rakhal Das Bhattacharjee and Others
Calcutta High Court · 35 Ind. Cas. 631
High Courts19 Jun 1916
Subhadra Sundari Choudhurani Executrix to the Estate of Ananda Chandra Choudhuri Vs Karimulla Bepari
Calcutta High Court · 38 Ind. Cas. 196
High Courts17 Jun 1916Dismissed
Sri Deo and Another Vs Emperor
Allahabad High Court · AIR 1916 All 237 : 36 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts16 Jun 1916
In Re: Sital Prasad and Others
Calcutta High Court · 37 Ind. Cas. 663
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 2(18)
High Courts16 Jun 1916
Danpati Mahto and Others Vs The Midnapur Zamindary Co. Ltd.
Calcutta High Court · 35 Ind. Cas. 582
High Courts16 Jun 1916
Sashishi Mohan Shaha and Another Vs Kumud Kumar Biswas and Others
Calcutta High Court · 35 Ind. Cas. 415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Stamp Act, 1899 — Section 33
High Courts16 Jun 1916
Bai Diwali Vs Umedbhai Bhulabhai Patel
Bombay High Court · (1916) 18 BOMLR 773 : 36 Ind. Cas. 564
Contract Act, 1872 — Section 24Limitation Act, 1963 — Article 62
High Courts15 Jun 1916
Gadadhar Bhatta Vs Sarat Chandra Mukherjee and Another
Calcutta High Court · 35 Ind. Cas. 634
Court of Wards Act — Section 35
High Courts15 Jun 1916
Akshoy Chandra Majhi and Others Vs Manmatha Nath Chatterjee
Calcutta High Court · 37 Ind. Cas. 362
Registration Act, 1908 — Section 35
High Courts15 Jun 1916
The Allahabad Bank Limited Vs Moti Lal Barman and Others
Calcutta High Court · 35 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2
High Courts15 Jun 1916
Madhavrao Hariharrao Vs Anusuyabai Eknath Jape
Bombay High Court · AIR 1916 Bom 273 : (1916) 18 BOMLR 768 : 36 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Jun 1916
Karali Prasad Guru Vs Emperor
Calcutta High Court · 35 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 238, 438Penal Code, 1860 (IPC) — Section 380, 456, 457