High Courts16 Jan 1914
Emperor Vs Asiraddi Mandal
Calcutta High Court · (1914) ILR (Cal) 764
Criminal Procedure Code, 1898 (CrPC) — Section 122
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,022 of 61,069
High Courts16 Jan 1914
Manindra Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1914 Cal 886 : (1914) ILR (Cal) 754
Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Jan 1914
Gur Prosad Singh and Others Vs Gur Prosad Lal and Others
Calcutta High Court · 25 Ind. Cas. 438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 1 Rule 9, Order 2 Rule 6
High Courts16 Jan 1914
Rasul Karim Vs Pirubhai Amirbhai
Bombay High Court · AIR 1914 Bom 42 : (1914) 16 BOMLR 288 : 24 Ind. Cas. 625
Judicature Act, 1873 — Section 25
High Courts16 Jan 1914
S. Sabapathy Pillay and Others Vs Vanmahalinga Pillay and Another
Madras High Court · (1915) ILR (Mad) 959 : (1914) 26 MLJ 331
High Courts15 Jan 1914
Ayatunnessa Bibi Vs Kulfu Khalifa
Calcutta High Court · (1914) ILR (Cal) 749
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jan 1914
Manmatha Nath Mandal Vs Khirodhar Ghosh and Others
Calcutta High Court · AIR 1914 Cal 8525 : 24 Ind. Cas. 110
High Courts15 Jan 1914Allowed
Sreemutty Ayatannessa Bibi Vs Kulfu Khalifa and Others
Calcutta High Court · (1914) 01 CAL CK 0023
High Courts15 Jan 1914
In Re: Stamp References by the Board of Revenue
Allahabad High Court · (1914) ILR (All) 137
High Courts15 Jan 1914
P.C. Manavikrama Zamorin Raja Avergal Vs R.P. Achutha Menon
Madras High Court · AIR 1914 Mad 377 : (1915) ILR (Mad) 916 : (1914) 26 MLJ 377
High Courts13 Jan 1914
Hari Charan Saha and Others Vs Bran Khan and Others
Calcutta High Court · 25 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914
Hari Charan Saha Vs Baran Khan
Calcutta High Court · AIR 1915 Cal 283(1) : (1914) ILR (Cal) 746
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914Dismissed
Kamini Debi Vs Promotha Nath Mukerjee and Another
Calcutta High Court · (1914) 01 CAL CK 0005
High Courts13 Jan 1914
Khettra Nath Gangopadhyay and another Vs Ushabala Dasi
Calcutta High Court · (1914) 01 CAL CK 0001
High Courts13 Jan 1914
Emperor Vs Ghure
Allahabad High Court · AIR 1914 All 85 : (1914) ILR (All) 168
High Courts13 Jan 1914
Rao Sahib T. Numberumal Chettiar Vs Krishnajee
Madras High Court · AIR 1914 Mad 418 : (1914) 26 MLJ 356
Civil Procedure Code, 1908 (CPC) — Section 35Judicature Act, 1873 — Section 49
High Courts12 Jan 1914
Bata Mandal and Another Vs Maharaja Manindra Chandra Nandi Bahadur
Calcutta High Court · AIR 1915 Cal 211 : 25 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 109B, 29
High Courts12 Jan 1914
Haradas Acharyea Chaudhuri and Others Vs Abhoy Charan Dhupi and Others
Calcutta High Court · AIR 1915 Cal 109 : 24 Ind. Cas. 58
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Jan 1914
Thandayuthapani Sethuram and Others Vs Chinnathal and Others
Madras High Court · AIR 1914 Mad 149(1) : 24 Ind. Cas. 872
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115