High Courts18 Jun 1914Allowed
Ravi Veeraraghvula Vs Raja Bomma Devara Venkata Narsinha and Naidu Bahadur Zemindar Garu
Bombay High Court · (1914) 16 BOMLR 853
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,020 of 61,106
High Courts18 Jun 1914Dismissed
Mathura Kalwar Vs Ambika Dat and Others
Allahabad High Court · AIR 1914 All 318(2) : 25 Ind. Cas. 725
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts18 Jun 1914Dismissed
Chatterpal Vs Gajadhar Upadhya and Others
Allahabad High Court · AIR 1914 All 430(1) : 25 Ind. Cas. 59
High Courts18 Jun 1914Dismissed
Chaudhri Umrao Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1914 All 352 : 25 Ind. Cas. 61
North Western Provinces Tenancy Act, 1901 — Section 95
High Courts17 Jun 1914
Asrabuddin Sarkar and Others Vs Kali Doyal Mullick and Another
Calcutta High Court · AIR 1915 Cal 596 : 28 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471, 474
High Courts17 Jun 1914
Ganpat Mahton and Others Vs Rishal Singh and Others
Calcutta High Court · 33 Ind. Cas. 978
Bengal Tenancy Act, 1885 — Article 1(a), 116, 120(2)(a)
High Courts17 Jun 1914Dismissed
Dan Dayal Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 564
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts17 Jun 1914
Sri Ram alias Sirya Vs Muhammad-ud-din
Allahabad High Court · AIR 1914 All 122 : 25 Ind. Cas. 40
High Courts17 Jun 1914
Ganesh Tewari and Others Vs Salik Pande
Allahabad High Court · AIR 1914 All 340 : 25 Ind. Cas. 32
High Courts17 Jun 1914
Dau Dial Vs Munna Lal and Others
Allahabad High Court · AIR 1914 All 98 : 24 Ind. Cas. 978
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Jun 1914
Anandibai Bhaskar Nilkanth Vs Narayan Dhonddev Tattoo
Bombay High Court · AIR 1915 Bom 68 : (1915) 17 BOMLR 49
Bombay Land Revenue Code, 1879 — Section 135JRegistration Act, 1908 — Section 60
High Courts16 Jun 1914
Achambit Mandal Vs Mahatab Singh
Calcutta High Court · AIR 1915 Cal 119 : (1915) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts16 Jun 1914Allowed
Ram Saran Lall Vs Ram Narayan Singh
Calcutta High Court · AIR 1915 Cal 612 : (1915) ILR (Cal) 305
High Courts16 Jun 1914Allowed
The Nowaghur Coal Co., Ld. Vs Sashi Bhusan Ray
Calcutta High Court · (1914) 06 CAL CK 0035
High Courts16 Jun 1914
Raja Ganga Narain Singh and The Nowagarh Coal Company Ltd. Vs Shashi Bhusan Rai and Others
Calcutta High Court · 28 Ind. Cas. 811
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jun 1914
Sahodra Mudiali Vs Nabin Chand Poral
Calcutta High Court · (1914) 06 CAL CK 0003
High Courts16 Jun 1914
Arjun Raghu Narole Vs Krishnaji Venimadav Valimbe
Bombay High Court · AIR 1914 Bom 252 : (1914) 16 BOMLR 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 70
Privy Council16 Jun 1914
British Columbia Electric Railway Company Limited Vs Violet Gentile
Privy Council · (1914) AIR(PC) 224