High Courts28 Sept 1915
Murugesa Mudaly and Others Vs Ramasawmi Chetty
Madras High Court · 31 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,021 of 61,203
High Courts28 Sept 1915
Indoor Subbarami Reddi and Another Vs Nelatur Sundararaja Aiyangar and Others
Madras High Court · AIR 1916 Mad 575 : 31 Ind. Cas. 312
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts28 Sept 1915
Murugesa Mudaly and Others Vs Ramasami Chetti
Madras High Court · AIR 1916 Mad 882 : (1916) ILR (Mad) 882
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 8
High Courts28 Sept 1915
In Re: Karuppan Samban
Madras High Court · AIR 1916 Mad 1211 : 31 Ind. Cas. 359
Evidence Act, 1872 — Section 159
High Courts27 Sept 1915Dismissed
In Re: Dwarkadas Tejbhandas
Bombay High Court · AIR 1915 Bom 184 : (1915) 17 BOMLR 925
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts27 Sept 1915Dismissed
Dwarkadas Damodar Vs Dwarkadas Shamji
Bombay High Court · AIR 1915 Bom 267 : (1915) 17 BOMLR 938
Trusts Act, 1882 — Section 83
High Courts27 Sept 1915Dismissed
Prag Das Bhargava and Another Vs Daulat Ram
Allahabad High Court · 31 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 265, 420
High Courts27 Sept 1915
Silu Peda Yelligadu Vs Sree Raja Bavu Venkata Kumara Mahipati Surya Rao Bahadur Zamindar Garu and Another
Madras High Court · AIR 1915 Mad 914(2) : 31 Ind. Cas. 542 : (1915) 2 LW 1122
High Courts27 Sept 1915
Peetikayilakath Mammad Haji Vs Alam Ibran Haji
Madras High Court · AIR 1916 Mad 789(1) : 31 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Sept 1915
A.A.V. Periakaruppan Chettiar Vs Manikka Vachaga Desika Gnana Sambanda Pandara Sannadhi and Others
Madras High Court · AIR 1916 Mad 886 : 31 Ind. Cas. 293 : (1915) 2 LW 1055
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Deivasikamani Nataraja Desikar
Madras High Court · 32 Ind. Cas. 80
High Courts24 Sept 1915
T. Narayanaswami Naidu Garu Vs Krovidi Gantayya and Another
Madras High Court · AIR 1916 Mad 968(1) : 32 Ind. Cas. 691
High Courts24 Sept 1915
Antoni Juas Prabhu Vs Ramakrishnayya and Others
Madras High Court · AIR 1916 Mad 957 : 31 Ind. Cas. 263 : (1915) 2 LW 1034
High Courts24 Sept 1915
In Re: Bapu Naidu and Others
Madras High Court · AIR 1916 Mad 732(2) : 31 Ind. Cas. 175 : (1915) 2 LW 958
High Courts24 Sept 1915
Keepilacheri Parkum Cheepothi Ammad and Others Vs Vannathankandiyil Ambalathankandi Ayissa and Others
Madras High Court · AIR 1916 Mad 473(2) : 31 Ind. Cas. 74 : (1915) 2 LW 999
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Sept 1915
Ayya Raghunatha Thathachariar and Others Vs Thirumalai Echambadi Thiruvengadachariar and Others
Madras High Court · 31 Ind. Cas. 46 : (1915) 2 LW 992
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts24 Sept 1915
Subraya Acharya Vs Kesava Upadhaya
Madras High Court · AIR 1916 Mad 691 : 31 Ind. Cas. 206
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Daivasikamani Natesa Desikar
Madras High Court · (1916) ILR (Mad) 939 : (1916) 3 LW 24 : (1916) 30 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts24 Sept 1915
Thiruvannamalai Servai and Others Vs Varadarajulu Naidu and Others
Madras High Court · 31 Ind. Cas. 304
High Courts24 Sept 1915
Mohamad Ibrahim Sahib Vs Municipality of Anakapalli
Madras High Court · 30 Ind. Cas. 750