High Courts30 May 1912
Mahendra Lal Nandy and Others Vs Rakhal Das Bishai and Others
Calcutta High Court · 16 Ind. Cas. 809
Succession Act, 1925 — Section 111
JUDGMENT DATABASE
Search 12,19,149 Indian judgments.
12,19,149 judgments in All Courts · page 60,023 of 60,958
High Courts30 May 1912
Meajan and Others Vs Sharafatullah Khan
Calcutta High Court · 17 Ind. Cas. 415
High Courts30 May 1912Dismissed
Bishumbhar Dayal Vs Parshadi Lal and Others
Allahabad High Court · 16 Ind. Cas. 629
High Courts29 May 1912
Ramjiban Shah and Another Vs Dhiku Singh and Others
Calcutta High Court · 16 Ind. Cas. 246
High Courts29 May 1912
Parsotam Rao Tantia and Another Vs Radha Bai and Others
Allahabad High Court · 15 Ind. Cas. 566
High Courts28 May 1912
Assaram and Others Vs Kesri Chand and Others
Allahabad High Court · 33 Ind. Cas. 247
Stamp Act, 1899 — Section 35
High Courts28 May 1912Dismissed
Musaddi Lal and Another Vs Jwala Prasad and Others
Allahabad High Court · 16 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1912
Tarak Chandra Goswami Vs Satya Charan Patni and Another
Calcutta High Court · 15 Ind. Cas. 504
High Courts27 May 1912Dismissed
Hori Lal and Another Vs Nimman Kunwar and Others
Allahabad High Court · 15 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishen Singh and Others
Allahabad High Court · 15 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishan Singh and Others
Allahabad High Court · (1912) ILR (All) 572
High Courts27 May 1912
Narayan Dei Vs Durga Dei and Others
Allahabad High Court · 16 Ind. Cas. 489
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts27 May 1912
Madan Lal Vs Chuttan Singh and Others
Allahabad High Court · 15 Ind. Cas. 297
Evidence Act, 1872 — Section 115
High Courts27 May 1912
Musammat Taufiqunnissa Vs Musammat Taskin Banu
Allahabad High Court · 15 Ind. Cas. 239
High Courts25 May 1912
Emperor Vs Ananda Laxman Babaji
Bombay High Court · (1912) 14 BOMLR 504
Penal Code, 1860 (IPC) — Section 379