High Courts19 Nov 1913
Preo Lal Mukherjee Vs Emperor
Calcutta High Court · 24 Ind. Cas. 163
Penal Code, 1860 (IPC) — Section 353, 99
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12,21,380 judgments in All Courts · page 60,030 of 61,069
High Courts19 Nov 1913Dismissed
Ramjiwan Rai Vs Abilakh Barai
Calcutta High Court · (1913) 11 CAL CK 0011
High Courts19 Nov 1913Disposed Of
Fatmatul Kubra Vs Achchi Begam Naziruddin and Others Vs Azhar Husain
Allahabad High Court · AIR 1914 All 339
High Courts18 Nov 1913Dismissed
Ahmedbhoy Habibbhoy Vs Waman Dhondu
Bombay High Court · AIR 1914 Bom 82 : (1914) 16 BOMLR 72
Bombay Civil Courts Act, 1869 — Section 16Civil Procedure Code, 1908 (CPC) — Section 96(I)Land Acquisition Act, 1894 — Section 54
High Courts18 Nov 1913Dismissed
Gopi Kishan and Others Vs Dan Prasad and Another
Allahabad High Court · (1914) ILR (All) 19
High Courts18 Nov 1913Allowed
Annu Lal and Others Vs Rang Lal
Allahabad High Court · (1914) ILR (All) 21
High Courts18 Nov 1913
M. Subramania Aiyar Vs Vaithinatha Aiyar and Another
Madras High Court · (1915) ILR (Mad) 682 : 31 Ind. Cas. 198
High Courts18 Nov 1913
Subramania Pillai and Another Vs Palaniappa Mudali and Others
Madras High Court · (1914) 26 MLJ 94
Transfer of Property Act, 1882 — Section 101
High Courts17 Nov 1913
East Indian Railway Co. Vs Nilkanta Roy
Calcutta High Court · AIR 1914 Cal 761 : (1914) ILR (Cal) 576
Railways Act, 1890 — Section 72
High Courts17 Nov 1913Dismissed
George Staunton Clifford Vs Emperor
Bombay High Court · (1914) 16 BOMLR 1
High Courts17 Nov 1913
Periyasami Kone Vs V.P.R.M. Muthia Chettiar
Madras High Court · (1915) ILR (Mad) 677
High Courts14 Nov 1913
Thakur Prasad and Another Vs Kapildeo and Another
Allahabad High Court · (1914) ILR (All) 17
High Courts14 Nov 1913
Tumuluri Venkataramayya and Others Vs Madhaburi Lakshmi Narasimhacharlu
Madras High Court · (1914) 26 MLJ 72
High Courts14 Nov 1913
Murugesa Mudali and Others Vs Ramasami Chettiar
Madras High Court · AIR 1914 Mad 668(1) : (1914) 26 MLJ 23
Limitation Act, 1963 — Section 4
High Courts13 Nov 1913
Meethale Vittil Raman Vs Puthulath Ambu and Others
Madras High Court · AIR 1914 Mad 800(1) : 24 Ind. Cas. 95
High Courts13 Nov 1913
Gouse Moideen Saib Vs Muthialu Chettiar and Another
Madras High Court · AIR 1914 Mad 657(1) : (1914) 26 MLJ 36
Madras Estates Land Act, 1908 — Section 131
High Courts13 Nov 1913
A.R. Iswaram Pillai Vs S. Taregan and Others
Madras High Court · AIR 1914 Mad 701 : (1915) ILR (Mad) 753 : (1914) 26 MLJ 127
Trusts Act, 1882 — Section 10
High Courts12 Nov 1913Disposed Of
Emperor Vs Mangal and Others
Allahabad High Court · (1914) ILR (All) 13
High Courts12 Nov 1913
S. Srinivasa Aiyangar and Others Vs Radhakrishna Pillai
Madras High Court · AIR 1914 Mad 42 : (1915) ILR (Mad) 667 : (1914) 26 MLJ 47
Transfer of Property Act, 1882 — Section 58(c)