JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,043 of 61,104
In Re: Narayana Nadan
Madras High Court · AIR 1915 Mad 229 : (1915) ILR (Mad) 1044
In Re: Narayana Nadar
Madras High Court · (1914) 1 LW 301 : (1914) 26 MLJ 486
T.R.M.T. Subramanian Chettiar Vs Periasami Thevar and Another
Madras High Court · (1914) 26 MLJ 435
Upadrasta Venkata Sastrulu Vs Divi Sitaramudu and Others
Madras High Court · (1914) 26 MLJ 585
Upadrasta Venkata Sastrulu Vs Devi Sitaramudu and Others
Madras High Court · (1915) ILR (Mad) 891 : 24 Ind. Cas. 224
T.R.M.T. Subramaniam Chettiar Vs Periasami Thevar and Another
Madras High Court · AIR 1914 Mad 808 : 24 Ind. Cas. 726
S. Chidambaram Pillai Vs Muthammal and Another
Madras High Court · AIR 1915 Mad 460 : (1915) ILR (Mad) 1042 : (1914) 1 LW 414
Sanyasi Charan Mandal Vs Asutosh Ghose Kishenchand Kesharichand Vs Sanyasi Charan Mandal
Calcutta High Court · AIR 1915 Cal 482 : (1915) ILR (Cal) 225
Gaya Prasad and Others Vs Emperor
Allahabad High Court · AIR 1914 All 402(2) : 25 Ind. Cas. 515
Palaniandy Chetty by his Mother and Next Friend Arukkanni Ammal Vs Kambaraya Chetty and Others
Madras High Court · AIR 1914 Mad 685(2) : 24 Ind. Cas. 87 : (1914) 1 LW 416
Mazhar Ali Khan Vs Bhagwan Singh and Others
Allahabad High Court · (1914) ILR (All) 272
Crompton and Co. Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 421(1) : (1914) 26 MLJ 549
Ramalingathudayan Vs Unnamalai Achi
Madras High Court · AIR 1914 Mad 655 : (1915) ILR (Mad) 791 : 24 Ind. Cas. 873
Chidambaram Chettiar Vs Srinivasa Sastrial
Bombay High Court · (1914) 16 BOMLR 783
Rashmoni Dassi Vs Ganoda Sundari Dassi
Calcutta High Court · (1914) 03 CAL CK 0020