High Courts26 Oct 1915
Sami Rao Appa and Another Vs Vyravan Chettiar and Others
Madras High Court · 32 Ind. Cas. 712
Civil Procedure Code, 1908 (CPC) — Section 102
JUDGMENT DATABASE
Search 12,24,710 Indian judgments.
12,24,710 judgments in All Courts · page 60,050 of 61,236
High Courts26 Oct 1915
W.C. Whitton Vs Mammad Maistry
Madras High Court · AIR 1916 Mad 527 : (1916) ILR (Mad) 889
Madras Planters Labour Act, 1903 — Section 35
High Courts26 Oct 1915
In Re: G.G. Jeremiah
Madras High Court · 31 Ind. Cas. 373 : (1915) 2 LW 1078
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts25 Oct 1915Allowed
Emperor Vs Panchu and Another
Allahabad High Court · AIR 1915 All 185 : 32 Ind. Cas. 136
Penal Code, 1860 (IPC) — Section 328
High Courts25 Oct 1915
Gnanambal Ammal Vs Veerasami Chetty and Others
Madras High Court · AIR 1916 Mad 1022 : 31 Ind. Cas. 920
Probate and Administration Act, 1881 — Section 4
High Courts25 Oct 1915
Subba Reddi Vs Alagammal and Another
Madras High Court · 47 Ind. Cas. 552 : (1918) 8 LW 84
High Courts25 Oct 1915
Subba Reddi Vs Alagammal and Another and Vellayammal alias Ramakkammal and Another
Madras High Court · 31 Ind. Cas. 674
High Courts22 Oct 1915
A.T.S.A. Annamalai Chetty and Others Vs S.V. Velayuda Nadar
Madras High Court · (1916) ILR (Mad) 129 : (1916) 30 MLJ 51
Contract Act, 1872 — Section 62, 63
High Courts22 Oct 1915
Murlidhar Narayan Gujarati Vs Vishnudas Balmukandas
Bombay High Court · 33 Ind. Cas. 749
Civil Procedure Code, 1908 (CPC) — Section 97Transfer of Property Act, 1882 — Section 89
High Courts22 Oct 1915
In Re: N. Venugopal Mudaly
Madras High Court · AIR 1916 Mad 1098 : 31 Ind. Cas. 353
High Courts22 Oct 1915
A.L.A.R. Arunachelum Chetty by his Authorised Agent, Subramania Aiyar Vs Syyad Ahamed Ambalam and Others
Madras High Court · AIR 1916 Mad 490 : 31 Ind. Cas. 539 : (1915) 2 LW 1117
Madras Estates Land Act, 1908 — Section 13(3)
High Courts21 Oct 1915
C. Boggiano and Co. Vs The Arab Steamers Ltd.
Bombay High Court · 33 Ind. Cas. 536
Contract Act, 1872 — Section 65
High Courts21 Oct 1915
Boggiano and Co. Vs The Arab Steamers Co. Limited
Bombay High Court · AIR 1916 Bom 265 : (1916) ILR (Bom) 529
Contract Act, 1872 — Section 56, 65
High Courts21 Oct 1915
Muthukrishna Pillai Vs M.A. Rajam Aiyengar and Others
Madras High Court · 33 Ind. Cas. 357 : (1916) 30 MLJ 57
High Courts21 Oct 1915
Madhava Bhumj Santo Vs Sri Sri Sri Ramachandra Mardaraj Deogaru being Minor represented by his next Friend, The Collector of Court of Wards
Madras High Court · AIR 1916 Mad 970(2) : 31 Ind. Cas. 468
High Courts19 Oct 1915
Emperor Vs Nathu Rewa
Bombay High Court · (1915) 17 BOMLR 1074
Criminal Procedure Code, 1898 (CrPC) — Section 309Penal Code, 1860 (IPC) — Section 392
High Courts19 Oct 1915
Emperor Vs Devendra Shivapa Limbenavar
Bombay High Court · (1915) 17 BOMLR 1085
Criminal Procedure Code, 1898 (CrPC) — Section 367, 423
High Courts19 Oct 1915
Emperor Vs Daji Yesaba
Bombay High Court · (1915) 17 BOMLR 1072
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts19 Oct 1915
Gajjala Yella Reddi and Another Vs Syed Muhamadalli alias Dada Peeru and Eleven Ors.
Madras High Court · (1916) ILR (Mad) 1026
High Courts18 Oct 1915
Laxman Nilkant Pusalkar Vs Vinayak Keshav Pusalkar
Bombay High Court · AIR 1916 Bom 262 : (1916) ILR (Bom) 329
Civil Procedure Code, 1908 (CPC) — Section 53