High Courts13 May 1915
Thakur Madan Mohun Nath Sahi Deo Vs Maharaja Pratap Udai Nath Sahi Deo
Calcutta High Court · 34 Ind. Cas. 22
Chotanagpur Tenancy Act, 1908 — Section 139, 184, 191(2), 208(2), 210
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,052 of 61,203
High Courts13 May 1915Allowed
Musammat Phul Koer Vs Hashmat Ullah Khan
Allahabad High Court · 29 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8
High Courts13 May 1915Disposed Of
Phul Kuar Vs Hashmatullah Khan and Another
Allahabad High Court · (1915) ILR (All) 460
High Courts12 May 1915
Guru Pada Haldar Vs Tarit Bhusan Roy Chowdhury and Others
Calcutta High Court · 44 Ind. Cas. 141
High Courts12 May 1915
Sanatan Chakravarti alias Amrita Lal Chakravarti and Another Vs Srimati Kauri Mani Dasi and Others
Calcutta High Court · 29 Ind. Cas. 925
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 May 1915
F.S. Old Vs J.A. Shail
Allahabad High Court · AIR 1915 All 251 : 29 Ind. Cas. 437
High Courts12 May 1915
Gati Vs Rachla Kunwar and Another
Allahabad High Court · AIR 1915 All 310(2) : 29 Ind. Cas. 1003
Limitation Act, 1963 — Article 170
High Courts11 May 1915
Sheikh Muhammad Saddiq Vs Babu Durga Prasad and Others
Calcutta High Court · 39 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 167Penal Code, 1860 (IPC) — Section 185Specific Relief Act, 1877 — Section 48
High Courts11 May 1915
Brijnandan Singh Vs Bidya Prasad Singh Bidya Prasad Singh Vs Bhup Narain Singh
Calcutta High Court · (1915) ILR (Cal) 1068
Civil Procedure Code, 1908 (CPC) — Order 36 Rule 1Transfer of Property Act, 1882 — Section 85
High Courts11 May 1915
Sris Chandra Datta Chaudhuri and Others Vs Mahima Chandra Datta Chaudhuri and Another
Calcutta High Court · 33 Ind. Cas. 17
Transfer of Property Act, 1882 — Section 44
High Courts11 May 1915
Bidya Prosad Singh Vs Bhupnarain Singh and Others
Calcutta High Court · 29 Ind. Cas. 629
Limitation Act, 1963 — Article 132
High Courts11 May 1915Dismissed
Ram Autar Tewari Vs Deoki Tewari
Allahabad High Court · AIR 1915 All 247 : 29 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts11 May 1915Dismissed
Yakub Ali Vs Durga Prasad and Others
Allahabad High Court · AIR 1915 All 410 : 30 Ind. Cas. 877
High Courts11 May 1915Dismissed
Deoki Tewari Vs Ram Autar Tewari
Allahabad High Court · (1915) ILR (All) 456
High Courts11 May 1915Dismissed
Durga Prasad and Others Vs Yakub Ali
Allahabad High Court · (1915) ILR (All) 518
High Courts11 May 1915Allowed
Dambar Singh Vs Munawar Ali Khan and Another
Allahabad High Court · AIR 1915 All 420 : (1915) ILR (All) 531
High Courts10 May 1915
Ujir Sheikh Vs Syed Ali Sheikh and Others
Calcutta High Court · 30 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 522
High Courts10 May 1915
Bhuban Mohini Dasi Vs Gajalakshmi Debi and Others
Calcutta High Court · 32 Ind. Cas. 119
High Courts10 May 1915
Chairman of the Municipal Commissioners Vs Haridas Dutta and Others
Calcutta High Court · 33 Ind. Cas. 271
Bengal Municipal Act, 1932 — Section 30, 6(13)