High Courts05 Feb 1914Allowed
Srinibash Proshad Singh Vs Ram Raj Tewary and another
Calcutta High Court · (1914) 02 CAL CK 0006
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,054 of 61,106
High Courts05 Feb 1914Dismissed
Jagarnath Sahu Vs Parmeshwar Narain
Allahabad High Court · (1914) ILR (All) 209
High Courts05 Feb 1914
V.R. Jagannatha Mudaliar Vs Vathyar Appasawmy Mudaliar
Madras High Court · AIR 1914 Mad 685(1) : 24 Ind. Cas. 782 : (1914) 1 LW 233
High Courts05 Feb 1914
A. Gaeble Vs Ramayi Ammal
Madras High Court · AIR 1914 Mad 116(1) : 24 Ind. Cas. 781 : (1914) 1 LW 232
High Courts05 Feb 1914
Amirtham Pillai Vs Nanjah Gownden and Another
Madras High Court · AIR 1914 Mad 369(1) : (1914) 1 LW 243 : (1914) 26 MLJ 257
High Courts05 Feb 1914
M.A. Sreenivasa Aiyangar Vs Cundasami Naicker and Another
Madras High Court · (1914) 1 LW 294 : (1914) 26 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6
High Courts04 Feb 1914
Balthasar Vs Emperor
Calcutta High Court · AIR 1915 Cal 266 : (1914) ILR (Cal) 844
Penal Code, 1860 (IPC) — Section 405, 409
High Courts04 Feb 1914Allowed
Rajani Kanta Ghosh and Others Vs Rama Nath Roy and Others
Calcutta High Court · (1914) 02 CAL CK 0029
High Courts04 Feb 1914Allowed
S.M. Amirannessa Chowdhurani Vs S.M. Kurimannessa Chowdhurani and Others
Calcutta High Court · (1914) 02 CAL CK 0003
High Courts04 Feb 1914Dismissed
Emperor Vs Jaggan and Another
Allahabad High Court · (1914) ILR (All) 239
High Courts04 Feb 1914
Karuppanna Goundan Vs Kandaswami Goundan and Others
Madras High Court · (1914) 26 MLJ 233
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts03 Feb 1914
Mandal and Co. Vs Fazul Ellahie
Calcutta High Court · AIR 1915 Cal 126 : (1914) ILR (Cal) 825
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Feb 1914
Prokash Chandra Kundu Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 836
Bengal Excise Act, 1909 — Section 67, 70Penal Code, 1860 (IPC) — Section 147, 353
High Courts03 Feb 1914
Mukkassa Nair Veettil Meenakshi Amma Vs The Secretary of State for India in Council
Madras High Court · AIR 1914 Mad 841 : 24 Ind. Cas. 547 : (1914) 1 LW 307 : (1914) 26 MLJ 385
Easements Act, 1882 — Section 4
High Courts03 Feb 1914
Kuppammal minor by his Next Friend, Thayasundarachari Vs Kuppanachari
Madras High Court · 24 Ind. Cas. 380 : (1914) 26 MLJ 363
High Courts03 Feb 1914
Epoor Ramasami Reddi and Others Vs Kandadai Rangamannar Iyyengar
Madras High Court · (1914) 26 MLJ 255
High Courts02 Feb 1914
Saroja Sundari Basak Vs Abhoy Charan Basak
Calcutta High Court · (1914) ILR (Cal) 819
Probate and Administration Act, 1881 — Section 50
High Courts02 Feb 1914
Chandra Narayan Singh Vs Asutosh De
Calcutta High Court · AIR 1914 Cal 442 : (1914) ILR (Cal) 812
Court Fees Act, 1870 — Section 7(v)(a), 7(v)(b), 7(v)(c), 7(v)(d)
High Courts02 Feb 1914
Abdul Aziz and Others Vs Tafazuddin Sheikh and Others
Calcutta High Court · (1914) 02 CAL CK 0031