High Courts30 Apr 1915Dismissed
Baldeo Thakurai and Others Vs Ugra Nath Misra and Others
Allahabad High Court · AIR 1915 All 286 : 29 Ind. Cas. 278
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,055 of 61,203
High Courts30 Apr 1915Disposed Off
Emperor Vs Ram Sarup
Allahabad High Court · AIR 1915 All 372 : 30 Ind. Cas. 722
North Western Provinces Tenancy Act, 1901 — Section 51
High Courts30 Apr 1915
Ram Raja Dat Vs Sheo Dayal
Allahabad High Court · 29 Ind. Cas. 329
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts30 Apr 1915
T.V.R. Indra Talavar Vs R. Narasimha Rau
Madras High Court · AIR 1916 Mad 1021 : 29 Ind. Cas. 670(1)
Penal Code, 1860 (IPC) — Section 430
High Courts30 Apr 1915
The Public Prosecutor Vs K.K. Kadiri Koya Hajee
Madras High Court · (1916) ILR (Mad) 527
Charter Act, 1861 — Section 13Criminal Procedure Code, 1898 (CrPC) — Section 233, 421, 537
High Courts30 Apr 1915
In Re: The Swadeshi Steam Navigation Co. Ltd. S.V. Nallaperumal Pillai and Others
Madras High Court · AIR 1916 Mad 7 : 30 Ind. Cas. 286
Companies Act, 1882 — Section 68
High Courts30 Apr 1915
The Public Prosecutor Vs Kottaparambath Maliyakkal Kadiri Koya Haji
Madras High Court · AIR 1916 Mad 1110 : 30 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 420
High Courts30 Apr 1915
Rangasawmi Aiyangar (died) and Another Vs Sowri Aiyangar
Madras High Court · (1916) ILR (Mad) 792 : 29 Ind. Cas. 588
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 31
High Courts29 Apr 1915
Rajah Damara Kumara Venkatappa Nayanim Bahadur Varu (Late a Minor but Now of Full Age) Vs Damara Renga Rao (Late a Minor but Now of Full Age)
Madras High Court · (1916) ILR (Mad) 772
High Courts29 Apr 1915
Chaitram Rambilas Vs Bridhichand Kesrichand
Calcutta High Court · (1915) ILR (Cal) 1140
Arbitration Act, 1940 — Section 14
High Courts29 Apr 1915Dismissed
Risal Singh and Another Vs Balwant Singh and Others
Allahabad High Court · AIR 1915 All 360 : (1915) ILR (All) 496
High Courts29 Apr 1915
The Public Prosecutor Vs Kolangaret Imbichikuttam
Madras High Court · AIR 1916 Mad 629(2) : 29 Ind. Cas. 670
Penal Code, 1860 (IPC) — Section 307
High Courts29 Apr 1915
Narayana Annavi and Others Vs K. Ramalinga Annavi minor by his Guardian Dharmi Ammal and Others
Madras High Court · 36 Ind. Cas. 428
High Courts29 Apr 1915
A.M. Ross, Duly Authorised Agent of certain Tea Companies and Labour Associations Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 1157 : (1916) ILR (Mad) 781 : 31 Ind. Cas. 224
High Courts29 Apr 1915
In Re: Abibulla Rowthan alias Kabil Rowthan and Others
Madras High Court · AIR 1916 Mad 407 : 30 Ind. Cas. 447 : (1915) 2 LW 939
High Courts29 Apr 1915
Ramaswami Aiyar and Seshappier Vs S. Sundaram Aiyar and Manager
Madras High Court · 30 Ind. Cas. 166
High Courts29 Apr 1915
Sri Rajendra Singh Bahu Garu Vs Sri Sri Sri Vikrama Deo Garu, Maharaja of Jeypore
Madras High Court · AIR 1916 Mad 1137 : 30 Ind. Cas. 76
High Courts29 Apr 1915
Lodd Govinda Doss Krishna Doss Varu and Another Vs The Rajah of Karvetnagar minor by Guardian, W.A. Varadachariar and Others
Madras High Court · 30 Ind. Cas. 357
High Courts29 Apr 1915
Narayana Annavi and Others Vs K. Ramalinga Annavi (Minor by his Guardian, Dharmi Ammal) and Others
Madras High Court · (1916) ILR (Mad) 587
High Courts28 Apr 1915
Ledu, Coachman Vs Hira Lal Bose
Calcutta High Court · 29 Ind. Cas. 625
Contract Act, 1872 — Section 23