High Courts25 Apr 1915
Rama Nath Chakravarti Vs The Collector of Khulna and Others
Calcutta High Court · 29 Ind. Cas. 682
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,057 of 61,203
High Courts23 Apr 1915
Ram Dutt Ramkissen Dass Vs E.D. Sassoon and Co.
Calcutta High Court · 33 Ind. Cas. 938
High Courts23 Apr 1915
Ananga Mohun Chakraverty and Another Vs Bejoy Chandra Dutta and Another
Calcutta High Court · 32 Ind. Cas. 491
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts23 Apr 1915
Hira Lal Pal Vs Etbar Mandal and Others
Calcutta High Court · 32 Ind. Cas. 866
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts23 Apr 1915
Babu Ram Sumnun Prosad Vs Genda Lal Rai and Others
Calcutta High Court · 29 Ind. Cas. 841
High Courts23 Apr 1915
Amir Singh Vs Chhattar Singh and Another
Allahabad High Court · AIR 1915 All 311 : 29 Ind. Cas. 274
High Courts23 Apr 1915
Dori Lal Vs Sewak Ram and Another
Allahabad High Court · AIR 1915 All 261 : 29 Ind. Cas. 988
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts23 Apr 1915
Bishunath Shukul Vs Ganesh Datt Shukul
Allahabad High Court · AIR 1915 All 310(1) : 29 Ind. Cas. 1002
High Courts23 Apr 1915
In Re: P. Marakkar and Others
Madras High Court · 30 Ind. Cas. 159
Madras Revenue Recovery Act, 1864 — Section 8
High Courts22 Apr 1915
Janab Ali Mia and Others Vs Nazamaddin Pradhania and Others
Calcutta High Court · 29 Ind. Cas. 871
High Courts22 Apr 1915Dismissed
Makhdoom Bakhsh Shah and Others Vs Hashim Ali
Allahabad High Court · AIR 1915 All 244 : 29 Ind. Cas. 210
Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9
High Courts22 Apr 1915
In Re: Kuttiath Odayoth Veetil Komar Nambiar and Others
Madras High Court · AIR 1916 Mad 1071(1) : 29 Ind. Cas. 672
Penal Code, 1860 (IPC) — Section 378
High Courts22 Apr 1915
In Re: Sennimalai Goundan and Others
Madras High Court · 30 Ind. Cas. 1005(1) : (1915) 2 LW 933
High Courts21 Apr 1915
Bonomali Banikya Vs Joy Kumar Baidya and Others
Calcutta High Court · 29 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151, 47
High Courts21 Apr 1915
Moheswar Panda and Others Vs Sundar Narain Pattanaik and Others
Calcutta High Court · 33 Ind. Cas. 342
Evidence Act, 1872 — Section 13(a), 32(7)Succession Act, 1925 — Section 50
High Courts21 Apr 1915Dismissed
Umrao Kunwar and Another Vs Badri
Allahabad High Court · 29 Ind. Cas. 302
High Courts21 Apr 1915Allowed
Narain Das Vs Muhammad Inamullah Khan
Allahabad High Court · (1915) ILR (All) 423
High Courts21 Apr 1915Allowed
Emperor Vs Rahamat and Others
Allahabad High Court · AIR 1915 All 443 : (1915) ILR (All) 419
High Courts21 Apr 1915Dismissed
Emperor Vs Rahmat and Others
Allahabad High Court · AIR 1915 All 378 : 30 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 489Penal Code, 1860 (IPC) — Section 304, 325
High Courts21 Apr 1915Dismissed
Badri Vs Niadar and Umrao Kunwar and Another
Allahabad High Court · (1915) ILR (All) 422