High Courts28 Apr 1915Dismissed
Nagendra Mohan Roy Vs Pyari Mohan Saha
Calcutta High Court · (1915) 04 CAL CK 0037
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,056 of 61,203
High Courts28 Apr 1915
Chaitram Rambilas Vs Bridhichand Kesrichand
Calcutta High Court · 30 Ind. Cas. 681
Arbitration Act, 1940 — Section 14
High Courts28 Apr 1915
John Innes Marshall Vs Grandhi Venkata Ratnam
Calcutta High Court · 30 Ind. Cas. 4
High Courts28 Apr 1915
Jamahar Kumari Bibi Vs Askaran Boid and Others
Calcutta High Court · 30 Ind. Cas. 855
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts28 Apr 1915
Marshall Vs Grandhi Venkata Ratnam
Calcutta High Court · (1915) ILR (Cal) 1169
High Courts28 Apr 1915Disposed Of
Nur Jahan Begam Vs Abdul Ghaffar and Mumtaz-Ud-Din and Others
Allahabad High Court · (1915) ILR (All) 434
High Courts28 Apr 1915
Abdul Gaffar Vs Nur Jahan Begum
Allahabad High Court · AIR 1915 All 253 : 29 Ind. Cas. 347
Limitation Act, 1963 — Article 120, 62
High Courts28 Apr 1915
In Re: Chagantipati China Basavapp
Madras High Court · AIR 1916 Mad 624(1) : 29 Ind. Cas. 544 : (1915) 2 LW 532
Arms Act, 1959 — Section 14
High Courts28 Apr 1915
The Public Prosecutor Vs Thandavan Chetty
Madras High Court · 29 Ind. Cas. 671
Penal Code, 1860 (IPC) — Section 300(3), 302
Privy Council27 Apr 1915
Eastern Trust Company Vs MaKenzie Mann and Co., Ltd.
Privy Council · (1915) AIR(PC) 106(2)
Privy Council27 Apr 1915
Eastern Trust Company Vs MaKenzie Mann and Co., Ld.
Privy Council · (1915) AIR(PC) 106
High Courts27 Apr 1915Dismissed
Amir Shah and Others Vs Tula Pande and Others
Allahabad High Court · AIR 1915 All 314 : 29 Ind. Cas. 292
Limitation Act, 1908 — Article 134, 10
High Courts26 Apr 1915
G. Doraiswamy Pillai and Another Vs Sandanathammal and Others
Madras High Court · 30 Ind. Cas. 225 : (1915) 2 LW 577
High Courts26 Apr 1915Dismissed
Padarath Tewari Vs Baz Singh and Others
Allahabad High Court · 29 Ind. Cas. 264
High Courts26 Apr 1915
Nand Kishore Vs Suraj Mal and Others
Allahabad High Court · AIR 1915 All 308 : (1915) ILR (All) 429 : 29 Ind. Cas. 998
High Courts26 Apr 1915
Jhandu Mal and Another Vs Karan Singh and Others
Allahabad High Court · AIR 1915 All 267 : (1915) ILR (All) 426 : 29 Ind. Cas. 606
High Courts26 Apr 1915
Bhagirathi Noniya Vs Sukhdeo Noniya
Allahabad High Court · AIR 1915 All 323 : 29 Ind. Cas. 144
Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152
High Courts26 Apr 1915
Senchurama Naidu minor by next Friend, CHengama Naidu Vs Annapurani Ammal
Madras High Court · 30 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts26 Apr 1915
Yella Hanumayya alias Hanuman-Thappa Vs Mullangi Chinna Doddappa
Madras High Court · AIR 1916 Mad 963 : 29 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 115