High Courts21 Apr 1915
Jai Debi Kuar Vs Emperor
Allahabad High Court · AIR 1915 All 162 : 29 Ind. Cas. 322
Penal Code, 1860 (IPC) — Section 500
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,058 of 61,203
High Courts21 Apr 1915
Mathra Pershad and Another Vs Cheddi Lal
Allahabad High Court · AIR 1915 All 254 : 29 Ind. Cas. 363
Evidence Act, 1872 — Section 68, 72
High Courts21 Apr 1915
Utharankat Purakkal Eazuvan Raman alias Kuttan's Wife, Kalliani and Another Vs Utharankat Parakkal Eazuvan Raman and Others
Madras High Court · AIR 1916 Mad 1210 : 30 Ind. Cas. 897
High Courts21 Apr 1915
Idubilly Siyyadi Garu and Others Vs Sree Raja Visweswara Nissanka Bahadur Garu and Others
Madras High Court · AIR 1916 Mad 826 : 30 Ind. Cas. 416
High Courts20 Apr 1915
Akbar Ali Khan and Others Vs Syed Abbas
Calcutta High Court · 32 Ind. Cas. 164
High Courts20 Apr 1915
Prosonno Kumar Mukherjee and Others, Broja Nath Mukerjee and Others, Brojendra Kumar Mukerjee and Others Vs Kulada Prosad Mukerjee and Others
Calcutta High Court · 29 Ind. Cas. 472
Bengal Tenancy Act, 1885 — Section 186A
Privy Council20 Apr 1915
Grand Trunk Railway Co. of Canada Vs Albert Nelson Robinson
Privy Council · (1915) AIR(PC) 53
High Courts20 Apr 1915
V.V. Nagappa Chetty and Others Vs A.R.M.S. Ramanathan Chetty
Madras High Court · 29 Ind. Cas. 422 : (1916) 4 LW 553
High Courts20 Apr 1915
Kalappa Kamthi and Another Vs Kachur Sakha Rama Rao, Mageshwar Krishnaya and Another
Madras High Court · AIR 1916 Mad 1074 : 29 Ind. Cas. 898
Evidence Act, 1872 — Section 92
High Courts20 Apr 1915
Kothal Mammad Haji Vs Pydal Nair and Another
Madras High Court · AIR 1916 Mad 833(2) : 29 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts20 Apr 1915
The Public Prosecutor Vs Narayana Nayudu alias Narayanaswami Naidu and Another
Madras High Court · 29 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 326
High Courts20 Apr 1915
In Re: Santa Cruz Morais alias Sivasangu and Another
Madras High Court · AIR 1916 Mad 642(1) : 30 Ind. Cas. 154
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 82
High Courts20 Apr 1915
Vellayanambalam Vs Solai Servai and Another
Madras High Court · (1916) ILR (Mad) 505 : (1915) 28 MLJ 692
Penal Code, 1860 (IPC) — Section 352, 426
High Courts20 Apr 1915
In Re: Dorasami Aiyar
Madras High Court · AIR 1916 Mad 1103(1) : 30 Ind. Cas. 464
High Courts19 Apr 1915
In Re: Natesa Padayachi
Madras High Court · AIR 1915 Mad 1143 : (1915) 28 MLJ 690
Criminal Procedure Code, 1898 (CrPC) — Section 435(5)
High Courts19 Apr 1915
Lakenatulla and Others Vs Asmatulla Sarkar
Calcutta High Court · 29 Ind. Cas. 616
High Courts19 Apr 1915
Talaimand Singh and Others Vs Gobind Singh and Others
Allahabad High Court · AIR 1915 All 143(2) : 29 Ind. Cas. 247
High Courts19 Apr 1915
In Re: Choitano Ranto and Others
Madras High Court · AIR 1916 Mad 788 : 29 Ind. Cas. 78
Penal Code, 1860 (IPC) — Section 148
High Courts19 Apr 1915
Sowcar Bapu Sahib Yousuff Sahib and Co. Vs Isac Ismail and Co.
Madras High Court · 29 Ind. Cas. 462