High Courts19 Apr 1915
T. Raman Nair (Mullapalli Tarwad Manager) Vs Gopala Menon and Others
Madras High Court · (1916) ILR (Mad) 584
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,059 of 61,203
High Courts17 Apr 1915Dismissed
Sheikh Raza Husain Vs Musammat Hasan Jan
Allahabad High Court · 29 Ind. Cas. 245
High Courts16 Apr 1915
Srimati Icchamoni Dasi Vs Prosunno Kumar Mondal and Others
Calcutta High Court · 31 Ind. Cas. 858
High Courts16 Apr 1915
Kartic Mandal Vs Bama Charan Mandal and Another
Calcutta High Court · 29 Ind. Cas. 502
High Courts16 Apr 1915
Benode Behari Patra Vs Janki Kalwar
Calcutta High Court · (1915) 04 CAL CK 0007
High Courts16 Apr 1915Dismissed
Sital Prasad Ghosh Vs Emperor
Allahabad High Court · AIR 1915 All 288 : 29 Ind. Cas. 830
High Courts16 Apr 1915
Raghubir and Others Vs Tulshi Ram and Others
Allahabad High Court · AIR 1915 All 194 : 29 Ind. Cas. 222
Uttar Pradesh Land Revenue Act, 1901 — Section 106
High Courts16 Apr 1915
R.M.A. Subramanya Pillai Vs Ammayee Ammal alias Piramu Ammal and Another
Madras High Court · 29 Ind. Cas. 740 : (1915) 2 LW 531
Guardians and Wards Act, 1890 — Section 19
High Courts16 Apr 1915
Ry. Sivaji Raja Sahib and Another Vs Ry. V. Aiswariyanandaji Sahib and Others
Madras High Court · AIR 1915 Mad 926 : 29 Ind. Cas. 485
Succession Act, 1925 — Section 239
High Courts16 Apr 1915
Ramiah Bagavathar and Others Vs Somasi Ambalam and Another
Madras High Court · 29 Ind. Cas. 449(1)
Contract Act, 1872 — Section 62
High Courts16 Apr 1915
Ummachakutti and Others Vs C. Ummerkutti Haji and Others
Madras High Court · AIR 1916 Mad 649(2) : 29 Ind. Cas. 583
High Courts16 Apr 1915
Manjeri Karnamulpad Kovilagath Valia Manavikraman Vs Kozhikote Kizhakke Kovilagath Valia Thamburatti Avergal, by Viyathan Sreedevi and Another, Kozhikote Kizhakke Kovilagata Valia Thamburatti Avergal, by Viyathan Sreedevi, Manjeri Karanamulpad Avergal, by name Manavikraman and Another
Madras High Court · AIR 1916 Mad 664 : 29 Ind. Cas. 729
High Courts16 Apr 1915
A Vakil of the High Court Vs The President of the Vakils' Association, High Court
Madras High Court · 29 Ind. Cas. 879
High Courts16 Apr 1915
S. Ratna Naidu Vs P.R. Aiyanachariar and Others
Madras High Court · AIR 1916 Mad 479 : 29 Ind. Cas. 991
High Courts15 Apr 1915
Mahomad Ibrahim Ravuthar Vs Kattayan alias Arokia Udayan
Madras High Court · 30 Ind. Cas. 461
High Courts15 Apr 1915
The Corporation of Madras Vs Mohan Lal Sowcar and Others
Madras High Court · 30 Ind. Cas. 683
High Courts15 Apr 1915
Har Prosad Dass alias Dewan Dass Vs Bakshi Bindeswari Prosad Singh alias Lalluji and Another
Calcutta High Court · 31 Ind. Cas. 30
Limitation Act, 1908 — Section 19
Privy Council15 Apr 1915
Toronto Power Company, Limited Vs Kate Paskwan
Privy Council · (1917) AIR(PC) 220
High Courts15 Apr 1915
In Re: Rallabandi Sobhanadri and Others
Madras High Court · 29 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 256