High Courts09 Apr 1915Dismissed
Musammat Lahaso Kunwar Vs Mahabir Tewari and Others
Allahabad High Court · AIR 1915 All 330 : 29 Ind. Cas. 15
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,061 of 61,203
High Courts09 Apr 1915Dismissed
Lahaso Kuar Vs Mahabir Tiwari and Others
Allahabad High Court · (1915) ILR (All) 412
High Courts09 Apr 1915Dismissed
Gaya Din and Others Vs Jhuman Lal and Others
Allahabad High Court · AIR 1915 All 189 : 28 Ind. Cas. 910
Limitation Act, 1963 — Article 132Limitation Act, 1963 — Article 132Limitation Act, 1963 — Article 132
High Courts09 Apr 1915Dismissed
Gaya Din and Others Vs Jhumman Lal and Others
Allahabad High Court · (1915) ILR (All) 400
High Courts09 Apr 1915
Subramaniyan Chetty Vs S.R.M. Ramaswami Chetty alias Chinniah Chetty
Madras High Court · AIR 1916 Mad 908(2) : 31 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 150Probate and Administration Act, 1881 — Section 98
High Courts09 Apr 1915
Venugopalachariar Vs Padmanabha Row
Madras High Court · AIR 1916 Mad 768(2) : 30 Ind. Cas. 188
Transfer of Property Act, 1882 — Section 90
High Courts09 Apr 1915
Krishnamachari Vs Shaw, Wallace and Company
Madras High Court · AIR 1916 Mad 438 : (1916) ILR (Mad) 576
Criminal Procedure Code, 1898 (CrPC) — Section 179, 181Penal Code, 1860 (IPC) — Section 406, 409
High Courts09 Apr 1915
Sri Rajah Venkata Perumal Raju Bahadur Varu, minor, by Guardian Mr. W.A. Varadachariar Vs Sri Mahant Prayag Dossjee Varu
Madras High Court · AIR 1916 Mad 972 : 29 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Apr 1915
C. Krishnamachari Vs Shaw Wallace and Co.
Madras High Court · 29 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 406, 409
High Courts08 Apr 1915
Khiroda Sundari Dasi and Another Vs Nabin Chandra Saha
Calcutta High Court · 30 Ind. Cas. 64
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts08 Apr 1915
Mohim Chunder Pal Chowdhry Vs Mirza Ahmad Ali Khan
Calcutta High Court · 33 Ind. Cas. 346
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts08 Apr 1915
Janardan Kishore Lal Sinha Deo and Others Vs Sib Prasad Ram and Others Sib Prasad Ram and Others Vs Janardan Kishore Lal Sinha Deo and Others
Calcutta High Court · 36 Ind. Cas. 179
High Courts08 Apr 1915
Nawab Sir Salimullah Bahadur and Others Vs Kali Prosonno Parbat and Others
Calcutta High Court · 33 Ind. Cas. 349
Bengal Tenancy Act, 1885 — Section 52
High Courts08 Apr 1915
Hiranand Ojha and Another Vs Satish Chandra Roy and Others
Calcutta High Court · 29 Ind. Cas. 420
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 22
High Courts08 Apr 1915
Mulla Vs Emperor
Allahabad High Court · AIR 1915 All 178 : 29 Ind. Cas. 67
Penal Code, 1860 (IPC) — Section 456Penal Code, 1860 (IPC) — Section 456Penal Code, 1860 (IPC) — Section 456
High Courts08 Apr 1915
Seshagiri Aiyangar Vs Sadachi and Others
Madras High Court · AIR 1916 Mad 909 : 29 Ind. Cas. 924
High Courts08 Apr 1915
Ammani Vs Jagannatha Reddi and Others
Madras High Court · AIR 1915 Mad 1059(2) : 30 Ind. Cas. 7
Transfer of Property Act, 1882 — Section 54
High Courts08 Apr 1915
Sri Sri Bommadevera Sattynarayana Varaprasada Rao Naidu Bahadur Zamindar by Gaurdian, Collector of Kistna, As Agent to the Court of Wards Vs Dasika Sriramulu and Others
Madras High Court · 30 Ind. Cas. 178
Contract Act, 1872 — Section 70
High Courts08 Apr 1915
Meenakshi Ammal Vs Mr. R.G. Orr and Others
Madras High Court · AIR 1915 Mad 1175 : 29 Ind. Cas. 457
Madras Estates Land Act, 1908 — Section 186