High Courts07 Apr 1915
Ambika Charan Chakrabarti and Another Vs Sasitara Debi and Others
Calcutta High Court · 30 Ind. Cas. 868
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 4Succession Act, 1925 — Section 121, 82
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,062 of 61,203
High Courts07 Apr 1915
Madhu Sudan Patitunda Vs Rash Mohan Sen Poddar and Others
Calcutta High Court · 30 Ind. Cas. 38
Civil Procedure Code, 1908 (CPC) — Section 115, 73(1)
High Courts07 Apr 1915Dismissed
Ghasi Ram and Another Vs Musammat Debi and Another
Allahabad High Court · AIR 1915 All 168 : 29 Ind. Cas. 190
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts07 Apr 1915
Dwarka Prasad Vs Raja Ram and Another
Allahabad High Court · AIR 1915 All 272 : 29 Ind. Cas. 980
Limitation Act, 1963 — Section 25
High Courts06 Apr 1915Disposed Of
Robert William Anderson Vs The Bank of Upper India, Ltd.
Allahabad High Court · AIR 1915 All 257 : 29 Ind. Cas. 984
High Courts06 Apr 1915Dismissed
Ikram Ullah Khan Vs Muhammad Yunis Ali Khan
Allahabad High Court · AIR 1915 All 440 : 30 Ind. Cas. 33
High Courts06 Apr 1915Disposed Of
The Bank of Upper India Limited Vs Robert William Anderson
Allahabad High Court · (1915) ILR (All) 390
High Courts06 Apr 1915Allowed
Allahabad Trading and Banking Corporation Limited Vs Ghulam Muhammad and Others
Allahabad High Court · AIR 1915 All 279 : (1915) ILR (All) 383
High Courts06 Apr 1915
Allahabad Trading and Banking Corporation, Ltd. Vs Ghulam Muhammad and Others
Allahabad High Court · 29 Ind. Cas. 263
Contract Act, 1872 — Section 171
High Courts02 Apr 1915
Bymkesh Chakrabartty Vs Jagadiswar Roy and Others
Calcutta High Court · 40 Ind. Cas. 442
Evidence Act, 1872 — Section 13
High Courts01 Apr 1915
Sathyabhama Vs Kesavacharya
Madras High Court · AIR 1916 Mad 464 : (1916) ILR (Mad) 658 : 29 Ind. Cas. 397
High Courts01 Apr 1915
Thrikkidiri Manakkal Vasudevan Atisseripad Vs Konurupettamanna alias Punnamanna Tharavattil Karnavan and Kaikariakarth Govinda Menon and Others
Madras High Court · 30 Ind. Cas. 818 : (1915) 2 LW 853
High Courts01 Apr 1915
Row Venkata Kumara Mahipati Surya Row Bahadur Garu, Sirdar Rajamundry Circar and Rajah of Pittapur Vs Gani Venkat Subba Row and Others and Maddikonda Buchiraju
Madras High Court · 30 Ind. Cas. 94
Tamil Nadu General Clauses Act, 1891 — Section 8
High Courts01 Apr 1915
Segu Chidambaramma Vs Sareddi Hussainamma and Others
Madras High Court · 30 Ind. Cas. 101 : (1915) 2 LW 952
Civil Procedure Code, 1908 (CPC) — Section 60(m)
High Courts01 Apr 1915
Venkataperumal Raju Bahadur Varu, Raja of Karvetnagar, minor, by guardian, W.A. Varadachariar Vs Venkata Reddi and Others
Madras High Court · AIR 1916 Mad 20(2) : (1916) ILR (Mad) 570 : 29 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47
High Courts01 Apr 1915
Ooppath Naramparambath Kuttan alias Kunhaman and Another Vs V.P.M.P.V. Koyakutty and Others
Madras High Court · 29 Ind. Cas. 344
Transfer of Property Act, 1882 — Section 76(c)
High Courts31 Mar 1915
Abed Khondkar and Others Vs Mohendra Lal De and Others
Calcutta High Court · 29 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts31 Mar 1915
Taher Mondal Vs Tarafdi Gharami and Another
Calcutta High Court · 33 Ind. Cas. 923
Bengal Tenancy Act, 1885 — Section 155Limitation Act, 1963 — Article 143, 32
High Courts31 Mar 1915
Nawab Sir Salimullah Bahadur and Others Vs Rahenuddi and Others
Calcutta High Court · 30 Ind. Cas. 68